High Courts04 Oct 1999Allowed
Ku. Gurmeet Kaur Vs Sardar Amrik Singh
Madhya Pradesh High Court · (2000) 2 MPJR 369
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,669 of 2,383
High Courts04 Oct 1999
Ramful Vs Mukhtyar Singh and Others
Madhya Pradesh High Court · (2000) 2 ACC 144 : (2000) 2 MPLJ 11
Motor Vehicles Act, 1988 — Section 140
High Courts04 Oct 1999Allowed
Syed Habib Ahmad Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPJR 134
Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 9(1)(b)
High Courts04 Oct 1999
Commissioner of Commercial Tax Vs Dabar India Ltd.
Madhya Pradesh High Court · (2000) 119 STC 37
High Courts02 Oct 1999Dismissed
Mahesh Kumar and Another Vs Hari Shanker Patel and Others
Madhya Pradesh High Court · (2000) 1 ACC 266 : (2001) ACJ 2071
Motor Vehicles Act, 1988 — Section 10, 2, 3, 75
High Courts01 Oct 1999Dismissed
Vijay Kumar Pathak Vs Dineshchand Bansal
Madhya Pradesh High Court · (2000) 1 MPHT 368
High Courts01 Oct 1999Dismissed
Kallu Vs Jabalpur Development Authority and another
Madhya Pradesh High Court · (2000) 1 MPJR 273 : (2000) 1 MPLJ 313
Madhya Pradesh Town Improvement Trust Act, 1960 — Section 71(2)
High Courts30 Sept 1999
Mohd. Sharif Vs Nattha Ram and Others
Madhya Pradesh High Court · (2000) 1 ACC 567
High Courts30 Sept 1999Dismissed
Raju Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 JLJ 379
Penal Code, 1860 (IPC) — Section 376
High Courts30 Sept 1999
Mahila Ramkali and Others Vs Raghuraj Singh and Others
Madhya Pradesh High Court · (2000) 1 ACC 227
Motor Vehicles Act, 1988 — Section 163, 166
High Courts30 Sept 1999Dismissed
Rakesh Fauzdar Vs Collector and Others
Madhya Pradesh High Court · (2000) 1 JLJ 317 : (2001) 4 MPLJ 88
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17, 17(I), 2(7), 90, 90(1)Transfer of Property Act, 1882 — Section 107
High Courts29 Sept 1999Dismissed
Dayaram and another Vs Manpal and another
Madhya Pradesh High Court · (2000) 2 MPLJ 197
Madhya Bharat Zamindari Abolition Act, 2008 — Section 4(2)
High Courts29 Sept 1999
Smt. Samadkunwar and Others Vs Radheshyam and Another
Madhya Pradesh High Court · (2000) 2 ACC 456
Employees Compensation Act, 1923 — Section 30, 4Motor Vehicles Act, 1988 — Section 140
High Courts29 Sept 1999
Bhagoni Singh Vs Ghasitibai and Others
Madhya Pradesh High Court · (2000) 1 MPHT 365
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts29 Sept 1999Allowed
Samadkunwar Smt. and Others Vs Radheshyam and Another
Madhya Pradesh High Court · (2000) 2 ACC 456 : (2000) 3 LLJ 1246
Workmens Compensation Act, 1923 — Section 4A, 4A(3)
High Courts29 Sept 1999Allowed
Smt. Hina Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2001) 1 DMC 340 : (2000) 1 MPLJ 74
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts29 Sept 1999Dismissed
State of M.P. Vs Ganesh Prasad and Another
Madhya Pradesh High Court · (2000) 1 MPHT 395
Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 13(2), 16Prevention of Food Adulteration Rules, 1955 — Rule 14, 7(3)
High Courts29 Sept 1999Allowed
Smt. Hina Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 2 MPHT 161
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts29 Sept 1999
Prahlad Vs Mushtaque and Another
Madhya Pradesh High Court · (2000) 1 ACC 277
Motor Vehicles Act, 1988 — Section 173
High Courts29 Sept 1999Dismissed
Motilal and Others Vs The State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 229 : (2000) 1 MPLJ 270
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164Evidence Act, 1872 — Section 32(1)Madhya Pradesh Police Regulations — Regulation 742