High Courts12 Oct 1999
Santosh and etc. Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2000) CriLJ 1140 : (2000) 1 JLJ 128
Criminal Procedure Code, 1973 (CrPC) — Section 428, 528Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,668 of 2,383
High Courts12 Oct 1999Allowed
Prakash Tolani Vs Commissioner of Sales Tax and others
Madhya Pradesh High Court · (2001) 1 MPJR 53 : (2001) 1 MPLJ 254
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts11 Oct 1999Allowed
Yashpal Singh Jat Vs Chambal Kshetriya Gramin Bank and Others
Madhya Pradesh High Court · (1999) 2 MPJR 516
High Courts11 Oct 1999Dismissed
Jafar Ahmed Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPHT 587
Constitution of India, 1950 — Article 227
High Courts09 Oct 1999Dismissed
Deenanath Sharma Vs Tarun Prasad Chatterjee and others
Madhya Pradesh High Court · (2001) 1 MPLJ 241
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts09 Oct 1999Allowed
Syed Habib Ahmad Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 2 MPHT 166
Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 9(1)
High Courts08 Oct 1999Dismissed
Kanhaiya Lal and Another Vs Mustakim Khan and Others
Madhya Pradesh High Court · (2001) ACJ 50
Motor Vehicles Act, 1988 — Section 173
High Courts08 Oct 1999
Leelabai Vs Suraj Singh and Others
Madhya Pradesh High Court · (2000) 1 ACC 136
Motor Vehicles Act, 1988 — Section 173
High Courts08 Oct 1999Dismissed
Murli Shri Deo Radha Madhawlal Jee Geda Trust, Sagar and others Vs Pradeep Kumar Nayak
Madhya Pradesh High Court · (2000) 2 MPLJ 69
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 113, 116
High Courts07 Oct 1999Dismissed
Prof. Narendra Kumar Gouraha Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2000 MP 149 : (2000) ILR (MP) 558 : (2000) 2 MPHT 359 : (2000) 3 MPLJ 148 : (2000) 1 MPLJ 192
Constitution of India, 1950 — Article 226, 356Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 52
High Courts07 Oct 1999
Smt. Janki and Others Vs Afraz Khan and Others
Madhya Pradesh High Court · (2000) 1 ACC 193
Motor Vehicles Act, 1988 — Section 140, 149
High Courts07 Oct 1999Dismissed
Ram Narayan Bansal Vs Kedar Nath Mittal
Madhya Pradesh High Court · (2000) 1 MPJR 116
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 6 Rule 17, 151
High Courts07 Oct 1999Allowed
Narendra Pratap Singh Vs Board of Revenue and Others
Madhya Pradesh High Court · (2000) 2 MPHT 155 : (2000) 1 MPLJ 401
Constitution of India, 1950 — Article 226, 227High Court of Madhya Pradesh (Contempt of Court Proceedings) Rules, 1980 — Rule 5
High Courts07 Oct 1999Dismissed
Karamchand Thapar and Brothers (C.S.) Ltd., Nagpur Vs M.P. Electricity Board and others
Madhya Pradesh High Court · (2000) 2 MPLJ 453
Constitution of India, 1950 — Article 226
High Courts06 Oct 1999Allowed
Mysore Cement Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 2 MPJR 607
Constitution of India, 1950 — Article 226, 227Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts06 Oct 1999
Mohammad Hussain Vs Iqubal Hussain and Others
Madhya Pradesh High Court · (2000) 1 ACC 385
Motor Vehicles Act, 1988 — Section 163, 2, 3, 75
High Courts06 Oct 1999
Dharampal Singh Pall Vs Central Board of Direct Taxes and Others
Madhya Pradesh High Court · (2001) 170 CTR 61 : (2001) 250 ITR 629
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 119(2), 239
High Courts05 Oct 1999
Mahesh Kumar and Others Vs Munnalal and Others
Madhya Pradesh High Court · (2000) 1 JLJ 343 : (2000) 2 MPLJ 221
Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140, 140(1), 140(3), 140(4), 142
High Courts05 Oct 1999Allowed
Adarwati and Another Vs Mohanlal and Others
Madhya Pradesh High Court · (2001) ACJ 1992 : (2001) 2 MPJR 155
Civil Procedure Code, 1908 (CPC) — Section 20Motor Vehicles Act, 1988 — Section 140, 16, 166, 20
High Courts05 Oct 1999Allowed
Krishna Sahu Vs Munna Lal and Others
Madhya Pradesh High Court · (2001) ACJ 1783
Motor Vehicles Act, 1988 — Section 142