High Courts12 Jan 2000Dismissed
Nirmal Suryaji More and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 4 MPHT 284 : (2000) 3 MPLJ 599
Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 438, 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,659 of 2,383
High Courts11 Jan 2000Allowed
Yogendra Prasad Vs Vinod Kumar and Others
Madhya Pradesh High Court · (2000) 2 ACC 779 : (2002) ACJ 361
High Courts11 Jan 2000Dismissed
Pawan Kumar Jain Vs Smt. Sunita Jain
Madhya Pradesh High Court · (2000) 2 DMC 377
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 2000Allowed
Khanju Prasad Ladiya Vs State of M.P.
Madhya Pradesh High Court · (2000) CriLJ 4400 : (2000) 2 MPHT 480 : (2000) 1 MPLJ 23
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
High Courts11 Jan 2000Allowed
Krishan Kumar and others Vs State of M.P.
Madhya Pradesh High Court · (2000) ILR (MP) 619 : (2000) 1 JLJ 336 : (2001) 1 MPHT 45 : (2001) 4 MPLJ 197
Evidence Act, 1872 — Section 156, 3Hindu Succession Act, 1956 — Section 14Penal Code, 1860 (IPC) — Section 100, 102, 103, 302, 304
High Courts11 Jan 2000Allowed
Bharat and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 543
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158
High Courts10 Jan 2000Dismissed
Union of India (UOI) Vs Shanti Devi and Others
Madhya Pradesh High Court · (2000) 1 LLJ 1482 : (2000) 1 MPHT 511 : (2000) 1 MPLJ 399
High Courts07 Jan 2000Dismissed
Ram Singh Vs Smt. Tekwati Bai and Others
Madhya Pradesh High Court · (2000) 2 DMC 486
High Courts07 Jan 2000
Factory Manager, Indore Textiles Vs Ravishankar and Others
Madhya Pradesh High Court · (2001) 3 LLJ 258
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts07 Jan 2000Dismissed
Ram Singh Vs Tekwati Bai and Others
Madhya Pradesh High Court · (2001) 2 DMC 286
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Jan 2000
Dilip Deshlehra Vs Varsha Gyanwani and Others
Madhya Pradesh High Court · (2003) 2 ACC 239
High Courts06 Jan 2000Allowed
Sangeeta and Others Vs Sanjay Kumar and Others
Madhya Pradesh High Court · (2002) ACJ 773
High Courts06 Jan 2000Dismissed
Ku. Nandini Bamania Vs State of M.P. and Others
Madhya Pradesh High Court · (2001) ILR (MP) 325 : (2000) 2 JLJ 32 : (2000) 1 MPHT 687 : (2001) 4 MPLJ 155
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Minor Minerals Rules, 1961 — Rule 12, 32A, 32B, 6, 7
High Courts06 Jan 2000Dismissed
Tilak Singh Vs Hardas Chamar
Madhya Pradesh High Court · (2001) ACJ 2118 : (2000) 86 FLR 310 : (2001) 3 LLJ 718
Workmens Compensation Act, 1923 — Section 3
High Courts06 Jan 2000Dismissed
Sitaram Dua Vs Saraswati Devi Sainy and Others
Madhya Pradesh High Court · AIR 2000 MP 327 : (2001) ILR (MP) 121 : (2001) 1 JLJ 184 : (2000) 3 MPHT 272 : (2001) 1 MPLJ 672
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts06 Jan 2000Dismissed
Ram Singh Sahu Vs Ram Dayal Gangaram Maheshwari and others
Madhya Pradesh High Court · (2000) 3 MPLJ 142
Evidence Act, 1872 — Section 63, 65, 66, 74
High Courts06 Jan 2000Allowed
Mohanlal Dubey Vs Madhav Prasad Rawat and Others
Madhya Pradesh High Court · (2002) ACJ 633
High Courts06 Jan 2000Dismissed
Ram Singh Sahu Vs Ram Dayal Gangaram Maheshwari and Others
Madhya Pradesh High Court · (2000) 3 MPLJ 142
Evidence Act, 1872 — Section 63, 65, 66, 74
High Courts05 Jan 2000Dismissed
Pataka Biri Manufacturing Co. Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 128 STC 71
Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 — Section 11Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Niyamavali, 1965 — Rule 8
High Courts04 Jan 2000
New India Assurance Co. Limited Vs Yatendra Singh
Madhya Pradesh High Court · (2000) 2 ACC 187