High Courts03 Feb 2000
Mal Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) ILR (MP) 1196 : (2000) 2 MPHT 43 : (2000) 3 MPLJ 66
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,657 of 2,383
High Courts02 Feb 2000Allowed
Madhusudan Vs Chandarlal and Others
Madhya Pradesh High Court · (2000) 4 MPHT 369
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts02 Feb 2000Dismissed
Mohan and Another Vs State of M.P.
Madhya Pradesh High Court · (2000) 2 JLJ 69 : (2000) 3 MPHT 233 : (2001) 4 MPLJ 445
Evidence Act, 1872 — Section 157, 6, 8Penal Code, 1860 (IPC) — Section 376(2)
High Courts02 Feb 2000Dismissed
Smt. Shantibai and Others Vs Aslam Khan and Others
Madhya Pradesh High Court · (2000) 2 MPHT 385 : (2001) 1 MPLJ 675
Motor Vehicles Act, 1988 — Section 163A
High Courts02 Feb 2000Dismissed
Mohar Singh and Another Vs Trilok Chand and Others
Madhya Pradesh High Court · (2000) 2 ACC 100 : (2000) ACJ 1011 : (2000) 1 MPLJ 463
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts02 Feb 2000Dismissed
Mohar Singh and Another Vs Shri Trilokchand and Others
Madhya Pradesh High Court · (2000) 1 MPHT 657 : (2000) 1 MPLJ 463
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts02 Feb 2000Dismissed
Mohan Vs State of M.P.
Madhya Pradesh High Court · (2001) CriLJ 3046
Evidence Act, 1872 — Section 157, 6, 8Penal Code, 1860 (IPC) — Section 376(2)
High Courts01 Feb 2000
Nav Bharat Press (P) Ltd. and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 86 FLR 556 : (2001) ILR (MP) 931 : (2000) 2 LLJ 1275 : (2000) 3 MPHT 240
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17
High Courts31 Jan 2000
Rafik Shah Vs Farida Bi
Madhya Pradesh High Court · (2000) 2 DMC 115
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5
High Courts31 Jan 2000Dismissed
Yusuf Khan Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (2000) 2 LLJ 576 : (2000) 2 MPHT 49 : (2000) 2 MPLJ 89
Industrial Disputes Act, 1947 — Section 2, 25H
High Courts29 Jan 2000Dismissed
Western Coalfields Ltd. Vs Controlling Authority and Others
Madhya Pradesh High Court · (2000) 86 FLR 312 : (2001) ILR (MP) 927 : (2000) 2 LLJ 965 : (2000) 3 MPHT 219 : (2000) 3 MPLJ 63
Payment of Gratuity Act, 1972 — Section 7(7)
High Courts29 Jan 2000Allowed
Badri Narayan Vs Savitri
Madhya Pradesh High Court · (2000) 2 DMC 552
Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 Jan 2000
Manna and Others Vs Shantilal and Another
Madhya Pradesh High Court · (2000) 1 ACC 594
Motor Vehicles Act, 1988 — Section 173
High Courts28 Jan 2000Allowed
Sanjay Kumar Jain Vs Ms. Maya Jain
Madhya Pradesh High Court · (2000) 2 DMC 766
Hindu Marriage Act, 1955 — Section 24
High Courts27 Jan 2000Dismissed
National Insurance Co. Ltd. Vs Jayawanti Bai and Others
Madhya Pradesh High Court · (2002) ACJ 649
High Courts25 Jan 2000
BHAGWANDAS JAIN Vs DEPUTY COMMISSIONER OF WEALTH TAX and Another
Madhya Pradesh High Court · (2001) 164 CTR 12
Constitution of India, 1950 — Article 226, 227Wealth Tax Act, 1957 — Section 16A, 17, 23, 24, 25
High Courts25 Jan 2000
Bhagwandas Jain, Hukumchand Jain, Shikharchand Jain and Manakchand Jain Vs Deputy Commissioner of Wealth-tax and Another
Madhya Pradesh High Court · (2000) 164 CTR 12 : (2000) 246 ITR 632 : (2001) 117 TAXMAN 288
Constitution of India, 1950 — Article 226
High Courts25 Jan 2000Allowed
Dr. Pradeep Shrivastava and Others Vs Barkatullah University and Another
Madhya Pradesh High Court · (2000) 1 MPHT 634
Constitution of India, 1950 — Article 14, 16(1), 16(4)
High Courts25 Jan 2000
Satyabhan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2000) 2 DMC 397
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts24 Jan 2000Dismissed
Hariprakash Rathore Vs Rajgarh Kshetriya Gramin Bank and Another
Madhya Pradesh High Court · (2000) 1 JLJ 412 : (2000) 4 MPHT 97
Constitution of India, 1950 — Article 226, 227