High Courts05 Dec 2000Dismissed
Dr. Narinder Singh Poonia Vs Dr. S.M. Dasgupta and others
Madhya Pradesh High Court · (2001) 1 MPLJ 150
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 49
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,621 of 2,383
High Courts05 Dec 2000Partly Allowed
Ram Raghav Chaturvedi Vs State of M.P. and another
Madhya Pradesh High Court · (2001) 3 CivCC 276 : (2001) 2 MPHT 188 : (2001) 2 MPLJ 457 : (2001) 3 RCR(Criminal) 673
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(5), 320(6)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Dec 2000Partly Allowed
Deora Wire and Wires and Another Vs General Manager, DIC and Others
Madhya Pradesh High Court · (2001) 123 STC 360
Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts05 Dec 2000Partly Allowed
Nathoo Badai Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPHT 199 : (2001) 2 MPLJ 698
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts05 Dec 2000
New India Assurance Co. Ltd. Vs Pradip Kumar and Others
Madhya Pradesh High Court · (2002) ACJ 2016
High Courts04 Dec 2000Partly Allowed
Jaideep Neema and others Vs The Collector, Mandsaur and others
Madhya Pradesh High Court · (2001) 3 MPHT 151 : (2001) 2 MPLJ 246
Constitution of India, 1950 — Article 226
High Courts04 Dec 2000Dismissed
Vishnoo Kant Awasthi Vs Jagdeesh Prasad
Madhya Pradesh High Court · (2001) 4 MPHT 93 : (2002) 3 MPLJ 420
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13, 151
High Courts01 Dec 2000Dismissed
State of Madhya Pradesh Vs Somla and Others
Madhya Pradesh High Court · (2002) ACJ 1080
High Courts01 Dec 2000Dismissed
State of M.P. Vs Somla and others
Madhya Pradesh High Court · (2001) 3 MPLJ 212
High Courts01 Dec 2000Allowed
Col. Arun Kumar Bhargava Vs State of M.P.
Madhya Pradesh High Court · (2001) 2 MPHT 370 : (2001) 1 MPLJ 691
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 155(4), 2, 482Penal Code, 1860 (IPC) — Section 186Representation of the People Act, 1951 — Section 134, 134(1), 160, 167
High Courts01 Dec 2000Dismissed
Dr. Sanjay Tiwari Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 2 MPLJ 232
High Courts01 Dec 2000Dismissed
State of M.P. Vs Somla and Others
Madhya Pradesh High Court · (2001) 2 ACC 250 : (2001) 5 MPHT 568
High Courts01 Dec 2000Dismissed
Jyoti Talkies and Others Vs M.P. Film Development Corporation Ltd.
Madhya Pradesh High Court · (2001) 5 MPHT 303 : (2001) 2 MPJR 150
Arbitration Act, 1940 — Section 30, 33Stamp Act, 1899 — Article 12, 35
High Courts30 Nov 2000
Hukumchand Vs Dheer Ji and Others
Madhya Pradesh High Court · (2001) 1 JLJ 229
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 122, 76, 77, 91, 95Madhya Pradesh Panchayats (Appeal and Revision) Rules, 1995 — Rule 3
High Courts30 Nov 2000
Vijay Sharma and Others Vs Nanak Ikon Stores and Another
Madhya Pradesh High Court · (2001) 1 ACC 693
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Nov 2000
Ramkishan Vs The State
Madhya Pradesh High Court · (2001) CriLJ 2280
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Nov 2000Allowed
Kishanlal Kushwaha Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 1 MPHT 360 : (2001) 1 MPJR 312 : (2001) 2 MPLJ 105
Constitution of India, 1950 — Article 226, 41
High Courts30 Nov 2000Dismissed
Ramesh Chandra Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 96 FLR 421 : (2003) ILR (MP) 391 : (2001) 2 JLJ 308 : (2001) 1 MPHT 481 : (2001) 1 MPLJ 275
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Cinemas (Regulation) Rules, 1972 — Rule 2, 2(C)Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3
High Courts30 Nov 2000Allowed
Ram Kishan and another Vs State of M.P. and another
Madhya Pradesh High Court · AIR 2001 MP 176 : (2001) 2 MPHT 14
Constitution of India, 1950 — Article 19(1), 226, 227Madhya Pradesh Cinemas (Exhibition of Films by Video Cassette Recorder) Licensing Rules, 1983 — Rule 10, 13Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3
High Courts30 Nov 2000Dismissed
Smt. Maninder Kaur Vs Manish Kumar Chourasia
Madhya Pradesh High Court · (2001) 2 DMC 253
Hindu Marriage Act, 1955 — Section 24, 9