High Courts03 Jan 2001Dismissed
State of M.P. Vs Nathu Lal and Ann
Madhya Pradesh High Court · (2002) 2 MPJR 480
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,619 of 2,383
High Courts02 Jan 2001Dismissed
Pooran (dead) by Lrs Sallo Bai and Others Vs Gahsita and Others
Madhya Pradesh High Court · (2001) 2 MPJR 228
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15
High Courts02 Jan 2001Allowed
C.A. Abraham Vs Madhya Pradesh Electricity Board and Others
Madhya Pradesh High Court · (2003) ACJ 901
High Courts02 Jan 2001Allowed
Bholaram and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2001) 2 DMC 110
Penal Code, 1860 (IPC) — Section 107, 306
High Courts02 Jan 2001Dismissed
Govind Singh Vs Sunita Devi
Madhya Pradesh High Court · (2001) 1 DMC 490
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts02 Jan 2001Allowed
Engee Electronics Vs Industries Commissioner and Others
Madhya Pradesh High Court · (2001) 122 STC 12
Central Sales Tax Act, 1956 — Section 8(5)Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts02 Jan 2001Allowed
Mohit Enterprises Vs Sales Tax Officer and Others
Madhya Pradesh High Court · (2001) 122 STC 321
Constitution of India, 1950 — Article 226
High Courts02 Jan 2001Dismissed
Pressure Sensitive System (India) Ltd. Vs Aristocraft International Pvt. Ltd. and Others
Madhya Pradesh High Court · AIR 2001 MP 135 : (2001) 5 MPHT 130 : (2001) 3 MPLJ 520
Constitution of India, 1950 — Article 14, 299
High Courts02 Jan 2001Allowed
Lalmani Pandey and Others Vs Ugratara Bus Service and Others
Madhya Pradesh High Court · (2003) ACJ 833
Motor Vehicles Act, 1939 — Section 95
High Courts02 Jan 2001Allowed
Smt. Mini Mathew Vs Pyarelal and others
Madhya Pradesh High Court · (2003) ACJ 888 : (2001) 2 MPHT 322
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts02 Jan 2001Dismissed
Pooran (dead) by L.Rs. Sallobai and others Vs Ghasita and others
Madhya Pradesh High Court · (2001) 3 MPHT 358 : (2001) 1 MPLJ 677
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15
High Courts02 Jan 2001
Smt. Shakuntalabai and others Vs Naresh Kumar Punjabi and others
Madhya Pradesh High Court · (2001) 2 MPHT 406
Motor Vehicles Act, 1939 — Section 110
High Courts02 Jan 2001Allowed
C.A. Abraham Vs M.P.E.B. and Others
Madhya Pradesh High Court · (2001) 5 MPHT 92
High Courts29 Dec 2000Allowed
Dr. Narendra Singh Poonia Vs Mahendra Singh and others
Madhya Pradesh High Court · (2001) 1 MPHT 470
Constitution of India, 1950 — Article 226, 32Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 49
High Courts21 Dec 2000
Narendra Kumar Dohre Vs Mukesh and Others
Madhya Pradesh High Court · (2001) 2 ACC 18
Motor Vehicles Act, 1988 — Section 166
High Courts15 Dec 2000Allowed
Primo Pick N. Pack Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (2001) 129 ELT 296
Central Excise Rules, 1944 — Rule 11(3), 57, 57A, 57G, 57HCentral Excises and Salt Act, 1944 — Section 35A
High Courts15 Dec 2000Dismissed
Prashant Agrawal Vs Professional Examination Board and others
Madhya Pradesh High Court · (2001) 1 MPLJ 438
Madhya Pradesh Pre-medical Test Rules, 2000 — Rule 2.5.2
High Courts14 Dec 2000Dismissed
Rajendra Prasad Vs Mahendra Singh Bargahi
Madhya Pradesh High Court · (2001) 2 MPLJ 82
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Madhya Pradesh Municipalities Act, 1961 — Section 20
High Courts14 Dec 2000Allowed
State of M.P. Vs Brijnarayan and another
Madhya Pradesh High Court · (2001) 1 MPHT 377 : (2001) 2 MPLJ 158
Criminal Procedure Code, 1973 (CrPC) — Section 231(1), 242(3), 309, 378Madhya Pradesh Excise Act, 1915 — Section 13, 16, 34, 36, 37
High Courts14 Dec 2000Allowed
Harish Arora Vs District Magistrate, Shahdol and others
Madhya Pradesh High Court · (2001) 2 MPHT 24 : (2001) 2 MPLJ 197
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 144(4), 144(5), 144(6)