COURT ARCHIVE

Madhya Pradesh High Court judgments

47,651 judgments · page 1,555 of 2,383

High Courts29 Jul 2002Allowed

Mohan Singh Vs Satendra Singh and others

Madhya Pradesh High Court · (2002) 2 MPJR 598 : (2003) 1 MPLJ 234

Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122

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High Courts27 Jul 2002Allowed

Rajendra Vs State of M.P.

Madhya Pradesh High Court · (2002) 4 MPHT 186

Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(6), 439Madhya Pradesh Excise Act, 1915 — Section 49A, 59A

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High Courts26 Jul 2002Allowed

Kasturi Bai and Others Vs Kanhaiyalal

Madhya Pradesh High Court · (2003) 1 MPJR 97

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)

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High Courts26 Jul 2002Allowed

Ku. Richa Jethani Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 2 MPJR 60

Constitution of India, 1950 — Article 21, 226

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High Courts26 Jul 2002Allowed

The Secretary, Miss Hill Education Society and Others Vs Ashaskiya Miss Hill School Karmchari Sangh and Others

Madhya Pradesh High Court · (2004) 1 MPJR 287

Industrial Disputes Act, 1947 — Section 10, 15(2)(b)

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High Courts25 Jul 2002Dismissed

Onprakash and others Vs Ramnarayan

Madhya Pradesh High Court · (2003) 1 MPLJ 109

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)

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High Courts25 Jul 2002Dismissed

Chourasia Medical Stores, Chhatarpur Vs State of M.P. and others

Madhya Pradesh High Court · (2003) 1 MPLJ 479

Pharmacy Act, 1948 — Section 15A, 19, 29, 30, 30(2)

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High Courts25 Jul 2002Allowed

Chetak Constructions Limited Vs Om Prakash and Others

Madhya Pradesh High Court · AIR 2003 MP 145 : (2003) ILR (MP) 687 : (2003) 2 MPJR 95

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Evidence Act, 1872 — Section 115, 21, 31Transfer of Property Act, 1882 — Section 53A

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High Courts25 Jul 2002Dismissed

Ram Singh and Others Vs State of M.P.

Madhya Pradesh High Court · (2002) 4 MPHT 512

Penal Code, 1860 (IPC) — Section 380, 457

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High Courts25 Jul 2002Dismissed

Kanchhedi Lal Ghasita Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2002) 4 MPHT 405 : (2003) 1 MPLJ 396

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High Courts25 Jul 2002

Sunder Vs State of M.P.

Madhya Pradesh High Court · (2003) 1 MPLJ 118

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 40, 42, 50, 52

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High Courts24 Jul 2002Allowed

Anil Kumar Verma Vs The Controller Professional Examination Board

Madhya Pradesh High Court · (2003) 2 MPJR 37

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High Courts24 Jul 2002

Dr. Atmaram Daryani Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 1 MPHT 123

Pharmacy Act, 1948 — Section 30, 31, 34

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High Courts24 Jul 2002Dismissed

Laxmi Narayan Vs Shanti Bai and Others

Madhya Pradesh High Court · (2003) 1 ACC 75 : (2004) ACJ 1157

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High Courts24 Jul 2002Allowed

Parmanand and Hariram Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 2 MPHT 49 : (2003) 2 MPLJ 43

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12, 12(2)

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High Courts24 Jul 2002Dismissed

Chandrabhan Sisodia Vs General Manager, Personal and Services Wing and Others

Madhya Pradesh High Court · (2003) 2 MPHT 334

Constitution of India, 1950 — Article 226, 227

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High Courts24 Jul 2002Dismissed

Indra Singh and Others Vs Ramcharan and Others

Madhya Pradesh High Court · AIR 2003 MP 144 : (2002) ILR (MP) 738 : (2002) 4 MPLJ 563

Civil Procedure Code, 1908 (CPC) — Section 37

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High Courts24 Jul 2002Allowed

M/s Baboolal Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 2 MPJR 112

Madhya Pradesh General Sales Tax Act, 1958 — Section 38, 39(2)

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High Courts23 Jul 2002

Sunderlal Patwa Vs Digvijay Singh and another

Madhya Pradesh High Court · (2002) 2 MPJR 401 : (2003) 1 MPLJ 200

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397(2)Penal Code, 1860 (IPC) — Section 500

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High Courts23 Jul 2002Dismissed

Shantilal Jain Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 97 FLR 775 : (2003) 2 MPHT 21

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Shops and Establishments Act, 1958 — Section 9

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