High Courts31 Jul 2002Dismissed

Bhaiyaji @ Udayram Vs State of M.P. and Another

Madhya Pradesh High Court · (2003) ILR (MP) 621 : (2003) 1 JLJ 315 : (2003) 1 MPLJ 213

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 33, 4, 6(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts31 Jul 2002Partly Allowed

Shyam Babu and Others Vs State of M.P.

Madhya Pradesh High Court · (2003) ILR (MP) 1100 : (2003) 1 MPHT 28

Criminal Procedure Code, 1973 (CrPC) — Section 320(2)Penal Code, 1860 (IPC) — Section 325, 333, 34, 34
High Courts30 Jul 2002Allowed

Raisabee Vs Shajad

Madhya Pradesh High Court · (2003) 1 DMC 261

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 7
High Courts29 Jul 2002Dismissed

Sawal Singh Vs Smt. Ramsakhi and Others

Madhya Pradesh High Court · (2002) 2 JLJ 201 : (2002) 4 MPHT 200 : (2002) 2 MPJR 169 : (2003) 1 MPLJ 31

Civil Procedure Code Amendment Act, 1999 — Section 32(2)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 6 Rule 17, 115