High Courts22 Jul 2003
Sheikh Ramzan Vs National Insurance Co. Ltd. and Another
Madhya Pradesh High Court · (2004) 3 ACC 194 : (2006) ACJ 99
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,506 of 2,383
High Courts22 Jul 2003
Sugarabai Vs Tata International Export Ltd. and Others
Madhya Pradesh High Court · (2004) 1 ACC 468 : (2004) ACJ 776
High Courts21 Jul 2003
Ajay Patodia Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 197 : (2003) 3 MPHT 443 : (2004) 1 MPJR 201 : (2003) 4 MPLJ 195
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 108, 306, 406
High Courts21 Jul 2003Dismissed
V.I.S.P. (P) Ltd. Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2004) 186 CTR 718 : (2004) 265 ITR 202 : (2004) 136 TAXMAN 482
Income Tax Act, 1961 — Section 68
High Courts18 Jul 2003
Kesarimal Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2004) 1 ACC 66 : (2005) ACJ 209
High Courts18 Jul 2003Allowed
State of M.P. and Another Vs Dr. Suresh Chandra Saxena and Another
Madhya Pradesh High Court · (2003) 2 MPJR 402
Administrative Tribunals Act, 1985 — Section 19(4)
High Courts18 Jul 2003Dismissed
Rajaram Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 4 MPHT 163
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 114, 117
High Courts18 Jul 2003Allowed
Gendalal (deceased) through L.Rs. Durgi Bai and Others Vs Maharani Mrunalini Devi Panwar and Another
Madhya Pradesh High Court · (2003) 4 MPHT 182
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 115Limitation Act, 1963 — Section 5
High Courts18 Jul 2003
Nawab Khan (deceased) through L.Rs. Smt. Chhamu Bai and Others Vs Gohar Khan (deceased) through L.Rs. Dilavar Khan and Others
Madhya Pradesh High Court · (2003) 4 MPHT 165
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts18 Jul 2003Dismissed
Hiru and Others Vs Sarpanch, Gram Panchayat and Another
Madhya Pradesh High Court · (2003) 4 MPHT 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100
High Courts17 Jul 2003
Anand Ram Vs Dhanpatiya Bai (dead) through her L.Rs. Mewalal and Others
Madhya Pradesh High Court · (2004) 2 MPHT 207
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2, 23, 23A
High Courts17 Jul 2003
State of Madhya Pradesh Vs Hukumchand Mills Ltd.
Madhya Pradesh High Court · (2004) 50 SCL 157
Companies Act, 1956 — Section 463Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 20(2)
High Courts17 Jul 2003
Ram Kishan and Another Vs Major Singh and Others
Madhya Pradesh High Court · (2003) 3 ACC 455
High Courts17 Jul 2003
Ashok Kumar Yadav Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2003) 3 MPHT 391
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003Allowed
Vijay Singh Chauhan Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 438
Madhya Pradesh State Lottery Rules, 1991 — Rule 12, 13
High Courts16 Jul 2003Allowed
Rakesh Kumar Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 1 JLJ 83
High Courts16 Jul 2003Dismissed
Jaymanti Vs Smt. Tiritha Bai and Others
Madhya Pradesh High Court · (2004) 2 MPJR 326
Limitation Act, 1963 — Section 5Madhya Pradesh Municipalities Act, 1961 — Section 20, 26
High Courts16 Jul 2003
Santosh and Another Vs State of M.P.
Madhya Pradesh High Court · (2004) 2 MPHT 368 : (2004) 2 MPLJ 89 : (2003) 4 MPLJ 240 : (2004) 1 RCR(Criminal) 267
Criminal Procedure Code, 1973 (CrPC) — Section 228Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 394
High Courts16 Jul 2003
Suganbai and Another Vs Subhash and Others
Madhya Pradesh High Court · (2004) ACJ 1075
High Courts16 Jul 2003Dismissed
M.P. State Electricity Board and Another Vs Smt. Kamla Sharma and Others
Madhya Pradesh High Court · AIR 2004 MP 57 : (2004) 1 JLJ 175 : (2003) 3 MPHT 434 : (2003) 2 MPJR 301 : (2003) 4 MPLJ 233
Court Fees Act, 1870 — Article 17, 7