COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,505 of 2,383

High Courts25 Jul 2003Allowed

S.N. Verma Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2004) 1 LLJ 560 : (2003) 3 MPHT 514 : (2003) 4 MPLJ 373

Constitution of India, 1950 — Article 226, 227, 243, 243GMadhya Pradesh General Clauses Act, 1957 — Section 2(2)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 8

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High Courts25 Jul 2003Dismissed

Dr. D.S. Baghel Vs Chairman, Governing Body Hitkarni Science, Commerce and Arts Mahavidyalaya and Others

Madhya Pradesh High Court · (2003) 3 MPHT 404 : (2003) 4 MPLJ 74

Constitution of India, 1950 — Article 14, 16, 226, 227Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Rule 16, 20

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High Courts25 Jul 2003

Dikcha Vs Jamaluddin

Madhya Pradesh High Court · (2004) 2 ACC 366 : (2005) ACJ 1054

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High Courts25 Jul 2003

Miskan Bee and Others Vs Narmada Borewell and Others

Madhya Pradesh High Court · (2004) 1 ACC 671 : (2004) ACJ 846

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High Courts24 Jul 2003Dismissed

Bane Singh (deceased) through L.Rs. Smt. Kalabai and Others Vs Basantibai and Others

Madhya Pradesh High Court · (2004) 2 MPHT 28

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 7

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High Courts24 Jul 2003Allowed

Smt. Renu and Another Vs Dilip Kumar

Madhya Pradesh High Court · (2003) 4 MPHT 117

Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts24 Jul 2003Dismissed

Randheer Singh Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2003) 3 MPHT 432 : (2003) 4 MPLJ 321

Administrative Tribunals Act, 1985 — Section 17Constitution of India, 1950 — Article 227

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High Courts24 Jul 2003Allowed

Ramesh Singh and Others Vs Vaijanti Bai and Others

Madhya Pradesh High Court · (2004) 1 JLJ 391 : (2003) 3 MPHT 497 : (2003) 4 MPLJ 162

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 6 Rule 17

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High Courts24 Jul 2003Dismissed

Shyam Narayan Chouksey Vs Union of India (UOI) and Others

Madhya Pradesh High Court · AIR 2003 MP 233 : (2004) 97 CLT 201 : (2003) 2 MPJR 323 : (2004) 3 MPLJ 216

Cinematograph Act, 1952 — Section 5AConstitution of India, 1950 — Article 51APrevention of Insults to National Honour Act, 1971 — Section 3

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High Courts24 Jul 2003Allowed

Chhogalal Vs Smt. Husain Bai

Madhya Pradesh High Court · (2003) 4 MPHT 268

Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5

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High Courts24 Jul 2003Allowed

Kunjan Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 3 MPHT 370 : (2003) 4 MPLJ 284

Madhya Pradesh Panchayat Services (Discipline and Appeal) Rules, 1999 — Rule 1(3), 2, 7

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High Courts24 Jul 2003Dismissed

Jugru Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2004) 2 MPHT 333 : (2004) 1 MPLJ 530

Evidence Act, 1872 — Section 27, 3, 45, 60Penal Code, 1860 (IPC) — Section 148, 149, 302

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High Courts23 Jul 2003Allowed

Professional Examination Board Vs Bhopal Municipal Corporation

Madhya Pradesh High Court · (2003) 4 MPHT 95 : (2003) 3 MPLJ 436

Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 135, 136

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High Courts23 Jul 2003Dismissed

Kailashchandra Goyal Vs G.J. Corogation (P.) Ltd.

Madhya Pradesh High Court · (2003) 4 CompLJ 420 : (2004) 49 SCL 544

Companies Act, 1956 — Section 433, 443(2)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts23 Jul 2003Allowed

Subhadra Vs Rajendra Prasad

Madhya Pradesh High Court · (2003) 3 MPHT 452

Criminal Procedure Code, 1973 (CrPC) — Section 125(1)Hindu Marriage Act, 1955 — Section 13

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High Courts22 Jul 2003

Ashok Kumar Vs State of M.P.

Madhya Pradesh High Court · (2003) 2 MPJR 281

Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts22 Jul 2003

Madan Lal Vs M.P. S.R.T.C. and Others

Madhya Pradesh High Court · (2005) 1 ACC 670

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High Courts22 Jul 2003Dismissed

Sunil Sehgal Vs Chhaya Sehgal

Madhya Pradesh High Court · (2004) 2 DMC 755

Hindu Marriage Act, 1955 — Section 13(1)(B)

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High Courts22 Jul 2003

Madan Lal Vs Madhya Pradesh State Road Trans. Corpn. and Others

Madhya Pradesh High Court · (2005) ACJ 1589

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High Courts22 Jul 2003Allowed

Rajendra Vs Krishna Murari Sharma and Others

Madhya Pradesh High Court · (2005) ACJ 245

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