High Courts21 Jan 2004Dismissed
M.P. Electricity Board and Another Vs Lachchiram
Madhya Pradesh High Court · (2004) 4 MPHT 533 : (2004) 3 MPLJ 563
Limitation Act, 1963 — Section 29, 5Workmens Compensation Act, 1923 — Section 10, 30
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,486 of 2,383
High Courts21 Jan 2004Allowed
Lattu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) 2 MPHT 392
Evidence Act, 1872 — Section 27, 3, 32, 45, 60Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 2004Dismissed
Prem Narayan Patel Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 508
High Courts21 Jan 2004
Munni Bai Vs Municipal Corporation, Jabalpur
Madhya Pradesh High Court · (2005) 1 MPLJ 164
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 47, 47(2)(a)
High Courts20 Jan 2004Allowed
Babukhan and others Vs State of M.P.
Madhya Pradesh High Court · (2004) 2 MPLJ 53
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts20 Jan 2004Allowed
Devilal and Another Vs Sidhanath through L.Rs. Ramakant and Others
Madhya Pradesh High Court · (2004) 3 ACC 522 : (2004) ACJ 1515
Motor Vehicles Act, 1988 — Section 147(1)
High Courts20 Jan 2004Dismissed
Ganesh Natrajan Vs Kalpana Malhotra
Madhya Pradesh High Court · (2004) 2 DMC 89
Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 12(1)Penal Code, 1860 (IPC) — Section 120B, 34, 467, 468, 471
High Courts19 Jan 2004
Hanuman P. Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 387
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 27
High Courts19 Jan 2004Dismissed
Sandhya Vs Vijay Singh
Madhya Pradesh High Court · (2004) 2 DMC 768
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 2004
Ramesh Chandra Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 2 MPJR 260
High Courts16 Jan 2004Dismissed
Bhupendra Bahadur Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 223
High Courts16 Jan 2004
Jai Prakash Tripathi Vs Arjun Singh and Others
Madhya Pradesh High Court · (2004) 3 ACC 844
High Courts16 Jan 2004Dismissed
Madanlal Gangle Vs Mrs. Manjula
Madhya Pradesh High Court · (2004) 1 DMC 756 : (2004) ILR (MP) 383
Hindu Marriage Act, 1955 — Section 13(1)
High Courts16 Jan 2004Dismissed
Rukvendra Singh and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2004) CriLJ 1489 : (2004) 2 JLJ 61 : (2004) 2 MPHT 71 : (2004) 1 MPJR 383 : (2004) 4 MPLJ 249
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 193Penal Code, 1860 (IPC) — Section 147, 148, 149, 204, 307
High Courts16 Jan 2004Allowed
Lakhanlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 3962 : (2005) ILR (MP) 530 : (2004) 2 KLJ 732 : (2004) 4 MPLJ 423
Penal Code, 1860 (IPC) — Section 366, 376, 506
High Courts16 Jan 2004Dismissed
Mohan Lal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) CriLJ 16 : (2004) 4 MPLJ 143
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts16 Jan 2004Allowed
Chamrulal Vs Mahadev Prasad and another
Madhya Pradesh High Court · (2004) 2 MPLJ 185
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 51Madhya Pradesh Land Revenue Code, 1959 — Section 165(7)
High Courts15 Jan 2004
Satyanarayan Vs Manoharlal and Others
Madhya Pradesh High Court · (2006) 4 ACC 721
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts15 Jan 2004Dismissed
Union of India (UOI) and Another Vs Shri Radhika Prakashan (Raipur) Private Limited
Madhya Pradesh High Court · (2004) ILR (MP) 162 : (2004) 2 MPHT 57
Finance Act, 1998 — Section 88, 89Income Tax Act, 1961 — Section 143(3), 254(2)
High Courts15 Jan 2004Allowed
Radha Mohan Goswami and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) 101 FLR 312 : (2004) 3 LLJ 794 : (2004) 2 MPHT 49 : (2004) 1 MPJR 451 : (2004) 2 MPLJ 326
Constitution of India, 1950 — Article 14, 226