High Courts29 Jan 2004Dismissed
Annapurna Industries Unit-II Vs Deputy Commissioner, Commercial Taxes and Another
Madhya Pradesh High Court · (2006) 143 STC 426
Commercial Tax Act — Section 27
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,485 of 2,383
High Courts28 Jan 2004Allowed
Badri Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 3078 : (2004) 2 MPHT 408 : (2004) 2 MPLJ 3589
Evidence Act, 1872 — Section 154, 45, 60Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2004Allowed
G.R.D. Profiles Ltd. Vs M.P.E.B. and Another
Madhya Pradesh High Court · (2004) 3 ARBLR 140 : (2004) 3 MPHT 34 : (2004) 2 MPJR 130 : (2004) 3 MPLJ 284
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16
High Courts28 Jan 2004Allowed
Subham Agencies (P) Ltd. Vs M.P.E.B. and Another
Madhya Pradesh High Court · (2004) 3 ARBLR 25 : (2004) 3 MPLJ 168
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16
High Courts28 Jan 2004
Rakesh Kumar Upadhyay Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 383
Madhya Pradesh Municipality Shiksha Karmi (Recruitment and Conditions of Service) Rules, 1998 — Rule 5(7)
High Courts28 Jan 2004Allowed
Smt. Kamla Durga Solanki Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2005) 1 JLJ 47 : (2004) 2 MPHT 76 : (2004) 1 MPJR 410 : (2004) 2 MPLJ 140
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 32, 35(4)
High Courts28 Jan 2004Allowed
Nawal Kishore Vs State of M.P.
Madhya Pradesh High Court · (2000) ILR (MP) 1464 : (2004) 1 MPHT 415 : (2004) 1 MPLJ 607
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts28 Jan 2004Dismissed
State of M.P. Vs Mst. Dhanno and Others
Madhya Pradesh High Court · (2004) 2 JLJ 316
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 346, 366
High Courts28 Jan 2004Allowed
Ajay Sahu and others Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 446
High Courts28 Jan 2004Allowed
Subham Agencies (P) Ltd. Vs M.P.E.B. and another
Madhya Pradesh High Court · (2004) 3 MPLJ 168
Arbitration and Conciliation Act, 1996 — Section 11(6), 16
High Courts28 Jan 2004
Sunderbai Vs Rustam and Others
Madhya Pradesh High Court · (2005) 1 ACC 180 : (2004) 4 MPLJ 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts27 Jan 2004Dismissed
Ganesh Benzoplast Ltd. Vs Kedia Distilleries Ltd.
Madhya Pradesh High Court · (2004) 2 CompLJ 141 : (2004) 55 SCL 567
Companies Act, 1956 — Section 433
High Courts27 Jan 2004Dismissed
Ganpat Rao Vs Ashok Rao and Others
Madhya Pradesh High Court · (2004) 4 MPHT 101 : (2004) 3 MPLJ 571 : (2004) 3 MPLJ 171
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Easements Act, 1882 — Section 60
High Courts27 Jan 2004Dismissed
IIT Capital Services Ltd. Vs Kedia Distilleries Ltd.
Madhya Pradesh High Court · (2004) 3 BC 131
Companies Act, 1956 — Section 433, 434
High Courts23 Jan 2004Dismissed
Radheshyam Vs Smt. Rajubai
Madhya Pradesh High Court · (2004) 2 DMC 210 : (2004) 2 MPHT 242
Hindu Marriage Act, 1955 — Section 13(1), 23, 28
High Courts23 Jan 2004
Rampyare and Others Vs Rampyari
Madhya Pradesh High Court · (2005) 1 MPHT 89 : (2004) 4 MPLJ 54
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 202(2), 227
High Courts23 Jan 2004Dismissed
R.S. Bhadoria Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 216
High Courts23 Jan 2004Allowed
Shridhar Dwivedi and Others Vs Bhopal Sahkari Dugdha Sangh, Bhopal and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 108
Madhya Pradesh Co-operative Societies Act, 1960 — Section 49B, 55, 55(2), 80A
High Courts22 Jan 2004
Smt. Shiv Kumar i Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 105 FLR 1144 : (2004) 2 MPHT 176 : (2005) 1 MPLJ 274
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 57
High Courts22 Jan 2004Dismissed
Vimla Yadav Vs Gopal Yadav
Madhya Pradesh High Court · (2004) 2 DMC 189
Hindu Marriage Act, 1955 — Section 13(1)