High Courts29 Nov 2005Dismissed

Machala Bai Vs Nanak Ram

Madhya Pradesh High Court · (2006) 2 MPLJ 484

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts25 Nov 2005

Naresh and Others Vs State of M.P.

Madhya Pradesh High Court · (2006) CriLJ 3372 : (2006) 2 MPHT 235 : (2006) 2 MPLJ 348

Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(3)Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 323
High Courts25 Nov 2005Dismissed

Rajaram Sharma Vs State of M.P.

Madhya Pradesh High Court · (2006) 3 MPHT 186

Penal Code, 1860 (IPC) — Section 161, 341, 382, 506Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2), 6
High Courts23 Nov 2005Dismissed

Janki Bai and Others Vs State of M.P.

Madhya Pradesh High Court · (2006) CriLJ 1211 : (2006) 1 DMC 405 : (2006) 1 MPLJ 523

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 120B, 302, 304B, 498A