High Courts02 Dec 2005
Ramesh Khatic and Another Vs Raju and Another
Madhya Pradesh High Court · (2006) 3 ACC 24
Motor Vehicles Act, 1988 — Section 163, 163A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,395 of 2,383
High Courts02 Dec 2005Allowed
Dr. Waseem Siddique Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 2 MPHT 230 : (2006) 2 MPLJ 24
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 2, 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 109, 182, 211, 34, 342Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts02 Dec 2005
Vishnu and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2006) ILR (MP) 312 : (2006) 3 JCR 495 : (2006) 1 JLJ 14 : (2006) 2 LLJ 1135 : (2006) 1 MPHT 374 : (2006) 1 MPJR 269 : (2006) 1 MPLJ 23
Constitution of India, 1950 — Article 309Madhya Pradesh Irrigation Department Work Charged and Contingency Paid Employees Recruitment and Conditions of Service Rules, 1977 — Rule 2, 4, 4(1), 6, 8Madhya Pradesh/Chhattisgarh (Work Charged and Contingency Paid Employees) Pension Rules, 1977 — Rule 2(c)
High Courts01 Dec 2005Dismissed
Daulatmal Rajpal Vs M.P. Electricity Board and others
Madhya Pradesh High Court · (2006) 1 MPLJ 469
High Courts01 Dec 2005Dismissed
G.P. Dubey and another Vs Jawaharlal Nehru Krishi Vishwavidyalaya, Jabalpur and another
Madhya Pradesh High Court · (2006) 1 MPLJ 441
High Courts01 Dec 2005
Kallu and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2006) CriLJ 1194 : (2006) ILR (MP) 296 : (2006) 1 MPHT 440 : (2006) 2 MPJR 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 397, 401
High Courts01 Dec 2005Allowed
Ram Nayan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 1 MPHT 443
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts01 Dec 2005Dismissed
Hajjin Salma Begum Vs State of M.P. and others
Madhya Pradesh High Court · (2006) ILR (MP) 318 : (2006) 2 MPLJ 61
Constitution of India, 1950 — Article 226, 227
High Courts01 Dec 2005Allowed
Vijay Jaiswal Vs State of M.P.
Madhya Pradesh High Court · AIR 2006 MP 65 : (2007) 2 CTLJ 351 : (2006) 2 MPLJ 196
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 — Section 421 , 421(1), 421(2), 421(3), 421(4)Madhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 73
High Courts01 Dec 2005
National Insurance Co. Ltd. Vs Daulat Singh and Others
Madhya Pradesh High Court · (2006) 2 ACC 804
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts01 Dec 2005
Raghavendra Singh Vs Lalla @ Harishankar and Others
Madhya Pradesh High Court · (2006) 2 ACC 167
High Courts01 Dec 2005Dismissed
M.P. Text Book Corporation Board, Bhopal Vs M/s Orient Paper Mills Ltd., Shahdol
Madhya Pradesh High Court · (2006) 2 MPLJ 262
Sales of Goods Act, 1930 — Section 61(2)(b)
High Courts30 Nov 2005Dismissed
Munsa Kumhar Vs Brij Kishore and others
Madhya Pradesh High Court · (2006) 2 MPLJ 93
Criminal Procedure Code, 1973 (CrPC) — Section 151Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(iv)
High Courts30 Nov 2005Dismissed
Progressive Career Academy Pvt. Ltd. and Another Vs FIITJEE Ltd. and Others
Madhya Pradesh High Court · (2006) ILR (MP) 134 : (2006) 1 MPHT 432 : (2006) 1 MPLJ 347
Arbitration Act, 1940 — Section 41Arbitration and Conciliation Act, 1996 — Section 11, 11(10), 11(12), 11(4), 11(5)Contract Act, 1872 — Section 28
High Courts30 Nov 2005
Raj Kumar Goyal Vs Prayag Narain Sharma and Others
Madhya Pradesh High Court · (2006) 4 ACC 215 : (2006) ACJ 1817
High Courts30 Nov 2005Allowed
R.J. Foujdar Bus Service Vs Ganpat Singh and Others
Madhya Pradesh High Court · (2007) ACJ 1591
High Courts30 Nov 2005Allowed
Pandharemath Rao Vs Rukminibai and others
Madhya Pradesh High Court · (2006) 1 MPLJ 338
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c)
High Courts29 Nov 2005Allowed
Sarjoo Prasad Choudhary Vs State of M.P. and others
Madhya Pradesh High Court · (2006) 2 MPLJ 65 : (2006) 2 RCR(Civil) 447 : (2006) 2 RCR(Criminal) 629
Constitution of India, 1950 — Article 226, 227
High Courts29 Nov 2005
Ramdas Jugani Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2006) 203 CTR 282 : (2005) ILR (MP) 1164 : (2006) 282 ITR 356
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 133B, 142(1), 144, 145, 148
High Courts29 Nov 2005Dismissed
Bhagwati Bai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2006) 1 MPHT 320 : (2006) 2 MPLJ 209 : (2004) 3 MPLJ 200
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 4(1), 42