High Courts31 Jan 2008
APL International Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2008 MP 254 : (2008) ILR (MP) 495 : (2008) 2 MPJR 331
Stamp Act, 1899 — Section 9
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,287 of 2,383
High Courts31 Jan 2008Allowed
Ramrani and Others Vs Durga Bai and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 345
High Courts30 Jan 2008Dismissed
State of M.P. and Others Vs Shiv Narayan Saxena and Others
Madhya Pradesh High Court · (2008) 117 FLR 1011 : (2008) ILR (MP) 1356 : (2008) 3 MPHT 387 : (2008) 3 MPJR 91 : (2008) 2 MPJR 91 : (2008) 3 MPLJ 306
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(i)
High Courts30 Jan 2008
Secretary, Prime Minister National Relief Fund Vs Gopal Das Nayak and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1333 : (2008) 3 MPHT 392 : (2008) 3 MPLJ 11
Madhya Pradesh High Court (Appeal to Division Bench) Act, 2005 — Section 2
High Courts30 Jan 2008Dismissed
Kailash Vs Rajesh and Another
Madhya Pradesh High Court · (2008) 117 FLR 736
Workmens Compensation Act, 1923 — Section 4A
High Courts30 Jan 2008
Man Singh Kushwah and Others Vs Balvir Singh Narwaria and Others
Madhya Pradesh High Court · (2009) ACJ 1866
High Courts29 Jan 2008Dismissed
Kriparam Vs Raju Singh and Another
Madhya Pradesh High Court · (2008) 2 MPJR 11
Penal Code, 1860 (IPC) — Section 147, 264, 343, 463, 464
High Courts29 Jan 2008Allowed
Babu Singh Vs Mohd. Irfan Khan and Others
Madhya Pradesh High Court · AIR 2009 MP 1830 : (2008) ILR (MP) 30 : (2008) 3 MPHT 403
Motor Vehicles Act, 1988 — Section 128, 173
High Courts29 Jan 2008
Marry Jani Kumrawat Vs Krishnakant
Madhya Pradesh High Court · (2008) 3 BC 1 : (2008) ILR (MP) 955 : (2008) 3 MPLJ 91 : (2009) 5 RCR(Criminal) 97
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 262, 265, 357, 374Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts29 Jan 2008Allowed
Shiv Singh Rawat Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) ILR (MP) 491 : (2008) 2 JLJ 124 : (2008) 2 MPHT 41 : (2008) 2 MPLJ 573
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 326
High Courts29 Jan 2008Allowed
Smt. Usha Rathore and Others Vs National Insurance Company Limited and Others
Madhya Pradesh High Court · (2009) ACJ 214 : (2008) 3 MPHT 396 : (2008) 2 MPLJ 607
Motor Vehicles Act, 1988 — Section 140, 141, 163A, 166, 173
High Courts29 Jan 2008
Bhuri and Others Vs Omi and Others
Madhya Pradesh High Court · (2009) ACJ 1390
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts29 Jan 2008Dismissed
Sushil Kumar Kanungo and others Vs M.P. Rajya Sahkari Bank Mary Adit and others
Madhya Pradesh High Court · (2008) ILR (MP) 2238 : (2008) 1 MPLJ 600
Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2), 64
High Courts28 Jan 2008Dismissed
Abhishek Co-operative Housing Society Ltd. Vs The Board of Revenue and Others
Madhya Pradesh High Court · AIR 2009 MP 17 : (2008) 2 MPLJ 602
Constitution of India, 1950 — Article 226, 227Stamp Act, 1899 — Section 9
High Courts28 Jan 2008Allowed
Babulal Jain Vs Income Tax Officer and Another
Madhya Pradesh High Court · (2008) 215 CTR 340 : (2008) 298 ITR 369
Income Tax Act, 1961 — Section 260A
High Courts28 Jan 2008Allowed
Nanda Mali Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) ILR (MP) 589 : (2008) 4 MPHT 50
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts28 Jan 2008Allowed
Narayan and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) CriLJ 1657 : (2008) ILR (MP) 2401 : (2008) 2 MPHT 138
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 294, 307, 323, 325, 34
High Courts25 Jan 2008
Maharaja Jiwajirao Education Society and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) 1 JLJ 379 : (2008) 2 MPLJ 99
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 33(8)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(i)
High Courts24 Jan 2008Allowed
Prashant Kumar Sahu Vs Optel Telecommunications Ltd. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1753 : (2009) 2 MPHT 402 : (2008) 2 MPJR 171 : (2008) 2 MPLJ 481
Arbitration and Conciliation Act, 1996 — Section 11, 37
High Courts24 Jan 2008
Oriental Insurance Company Ltd. Vs Indrapal and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2055 : (2008) 3 MPHT 304 : (2008) 2 MPLJ 400
Contract Act, 1872 — Section 226Motor Vehicles Act, 1988 — Section 166