COURT ARCHIVE

Madhya Pradesh High Court judgments

47,658 judgments · page 1,286 of 2,383

High Courts05 Feb 2008Dismissed

United India Insurance Officers' Association, Madhya Pradesh and Chhattisgarh Unit Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2008) 1 JLJ 435

Constitution of India, 1950 — Article 343, 344, 345, 346General Insurance Business (Nationalisation) Act, 1972 — Section 17AOfficial Languages Act, 1963 — Section 3, 6, 7, 8

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High Courts05 Feb 2008

Gopal and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2008) ILR (MP) 43 : (2009) 1 JLJ 90 : (2008) 2 MPHT 208

Penal Code, 1860 (IPC) — Section 148, 149, 201, 307, 323

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High Courts05 Feb 2008Dismissed

Smt. Radha Mishra Vs Secretary, Board of Secondary Education and Others

Madhya Pradesh High Court · (2008) ILR (MP) 1101 : (2008) 2 MPHT 421 : (2008) 3 MPLJ 539

Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 27

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High Courts05 Feb 2008Dismissed

Arjun Sahu Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2008) CriLJ 2771 : (2008) ILR (MP) 1541 : (2008) 2 JLJ 237

Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 437, 439Penal Code, 1860 (IPC) — Section 120B, 324, 326, 34, 354

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High Courts04 Feb 2008Allowed

Gramin Vidyut Sahkari Samiti Maryadit Vs Assistant Commissioner of Income Tax and Others

Madhya Pradesh High Court · (2008) 305 ITR 89 : (2009) 177 TAXMAN 263

Income Tax Act, 1961 — Section 271B, 44AB

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High Courts04 Feb 2008Allowed

Virendra Vs Rajni

Madhya Pradesh High Court · (2008) ILR (MP) 1191 : (2008) 4 MPHT 376 : (2009) 1 MPLJ 661

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 28, 9Penal Code, 1860 (IPC) — Section 498A

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High Courts04 Feb 2008Allowed

Hindustan Food Products India Vs State of M.P. and Another

Madhya Pradesh High Court · (2008) CriLJ 2724 : (2008) ILR (MP) 1313 : (2008) 3 MPHT 203 : (2008) 2 MPJR 158 : (2008) 2 MPLJ 63 : (2008) 2 RCR(Criminal) 825

Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7

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High Courts04 Feb 2008Dismissed

Umashankar Singh Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2008) ILR (MP) 1360 : (2008) 2 MPHT 425

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 482Prevention of Corruption Act, 1988 — Section 13

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High Courts04 Feb 2008

Map Auto Ltd. Vs Anil Kumar Jain and Others

Madhya Pradesh High Court · (2008) ILR (MP) 34 : (2008) 2 MPHT 201

Criminal Procedure Code, 1973 (CrPC) — Section 311, 91Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141Penal Code, 1860 (IPC) — Section 120B, 409, 418, 420, 91

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High Courts04 Feb 2008

National Textile Corporation Ltd. (M.P.) Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2008) 216 CTR 153 : (2008) 171 TAXMAN 339

Constitution of India, 1950 — Article 136, 139A, 141, 144, 215Income Tax Act, 1961 — Section 143, 154, 254, 260A, 5

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High Courts04 Feb 2008

Ghurru Vs State of M.P.

Madhya Pradesh High Court · (2008) 1 JLJ 258

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts01 Feb 2008Dismissed

Madan Lal Vs Vinod Kumar and Others

Madhya Pradesh High Court · (2008) ILR (MP) 868 : (2008) 4 MPHT 418

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16, 3, 5

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High Courts01 Feb 2008

Shriram and Others Vs Pradeep Kumar and Others

Madhya Pradesh High Court · (2009) ACJ 1483

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts01 Feb 2008Dismissed

Moolchand and Another Vs State of M.P.

Madhya Pradesh High Court · (2008) ILR (MP) 23 : (2008) 2 MPHT 272 : (2008) 2 MPJR 156 : (2008) 2 MPLJ 426

Criminal Procedure Code, 1973 (CrPC) — Section 362, 428, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 342

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High Courts01 Feb 2008

Sovaran Singh and Others Vs State of M.P.

Madhya Pradesh High Court · (2008) ILR (MP) 1527 : (2008) 2 MPHT 86 : (2008) 2 MPJR 147 : (2008) 2 MPLJ 423

Criminal Procedure Code, 1973 (CrPC) — Section 216, 397, 401Penal Code, 1860 (IPC) — Section 120, 147, 148, 149, 177

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High Courts01 Feb 2008Dismissed

State of Madhya Pradesh Vs Rajesh Sen

Madhya Pradesh High Court · (2008) 02 MP CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 304B, 378

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High Courts01 Feb 2008

Gambhir Singh Chahar Vs Union of India (UOI)

Madhya Pradesh High Court · (2008) 02 MP CK 0063

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High Courts31 Jan 2008

Jwala Prasad Batham Vs State of M.P. and Others

Madhya Pradesh High Court · (2008) 117 FLR 1015 : (2008) ILR (MP) 1590 : (2008) 3 MPHT 384 : (2008) 3 MPLJ 441

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2

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High Courts31 Jan 2008Allowed

Anil Soni Vs State of M.P. and Another

Madhya Pradesh High Court · (2008) ILR (MP) 1636 : (2008) 3 MPHT 188 : (2008) 3 MPLJ 378

Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14(3), 16

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High Courts31 Jan 2008Allowed

The New India Assurance Co. Ltd. Vs Suresh Chand Sankla and Others

Madhya Pradesh High Court · (2008) ILR (MP) 863 : (2008) 2 MPHT 430

Motor Vehicles Act, 1988 — Section 149, 170, 173, 20

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