High Courts22 Jul 2008Dismissed
Commissioner of Income Tax-I Vs Sanghi Bros. (Indore)
Madhya Pradesh High Court · (2011) 198 TAXMAN 320
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,265 of 2,383
High Courts22 Jul 2008Dismissed
Narayan Singh Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2783 : (2008) 3 JLJ 8 : (2008) 4 MPLJ 379 : (2009) 2 SLR 66
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 107, 294, 304, 307, 323
High Courts22 Jul 2008
Avinash Vs The Union of India (UOI) and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1725 : (2008) 4 MPHT 482 : (2008) 4 MPLJ 49
Constitution of India, 1950 — Article 21
High Courts22 Jul 2008Dismissed
Smt. Savita Ben Thakur Das Patel and etc. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2008 MP 334 : (2008) ILR (MP) 1731 : (2008) 5 MPHT 417
Madhya Pradesh Land Revenue Code, 1959 — Section 147, 154AMadhya Pradesh Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987 — Section 4
High Courts22 Jul 2008Dismissed
M.P. State Civil Supplies Corporation Ltd. Vs Vinod Kumar Save
Madhya Pradesh High Court · (2010) ILR (MP) 9 : (2008) 4 MPLJ 235
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Penal Code, 1860 (IPC) — Section 120B, 161, 408, 409, 477kPrevention of Corruption Act, 1988 — Section 13(2), 5(1)(d), 7
High Courts22 Jul 2008Allowed
Prakash Kanthed Vs Maheshwari Proteins Ltd. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 259 : (2009) 1 MPHT 215
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 216Negotiable Instruments Act, 1881 (NI) — Section 138, 140Penal Code, 1860 (IPC) — Section 420
High Courts21 Jul 2008Allowed
State of Madhya Pradesh Vs Dilip Bankar
Madhya Pradesh High Court · (2009) CriLJ 655 : (2009) ILR (MP) 309 : (2008) 5 MPHT 53
Criminal Procedure Code, 1973 (CrPC) — Section 313, 328, 329, 330, 331Penal Code, 1860 (IPC) — Section 302, 363, 366, 376, 84
High Courts17 Jul 2008
Bondar Vs Revaram and Others
Madhya Pradesh High Court · (2009) ACJ 2435
Motor Vehicles Act, 1988 — Section 173
High Courts17 Jul 2008
Ms. Shamim Modi Vs Ms. Sudha Chowdhary, District Collector and Others
Madhya Pradesh High Court · (2009) ILR (MP) 84 : (2008) 5 MPHT 13
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 4, 5Forest (Conservation) Act, 1980 — Section 2, 3A, 3B
High Courts17 Jul 2008Allowed
Smt. Anita Devi Shrivastava and Others Vs Central Bureau of Investigation
Madhya Pradesh High Court · (2008) CriLJ 4209 : (2008) 3 MPJR 232
Constitution of India, 1950 — Article 53, 77Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 19, 5, 6
High Courts16 Jul 2008Allowed
Vishnu Vakil Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2609 : (2008) 5 MPHT 110 : (2009) 1 MPLJ 18
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9Madhya Pradesh Land Revenue Code, 1959 — Section 146
High Courts16 Jul 2008
Union of India (UOI) and Others Vs Rajendra Kumar Patel and Others, Kenneth Phillps and N.K. Chakravarty
Madhya Pradesh High Court · (2008) 4 MPHT 489
Constitution of India, 1950 — Article 226, 227
High Courts16 Jul 2008Allowed
Rahul Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 78 : (2009) 1 MPLJ 611
High Courts15 Jul 2008
Bahadur and Dhananjay Vs State of M.P.
Madhya Pradesh High Court · (2008) 07 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227Penal Code, 1860 (IPC) — Section 294, 306, 307, 323, 324
High Courts15 Jul 2008
Ramesh Chandra Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 255 : (2008) 5 MPHT 112
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420
High Courts15 Jul 2008
Laxmi Narayan and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 1 MPHT 478
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27, 32Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jul 2008
Gagan Gases Limited and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) 21 VST 365
Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts14 Jul 2008Dismissed
Commissioner of Income Tax Vs M.S. Agrawal (HUF)
Madhya Pradesh High Court · (2008) 07 MP CK 0070
Income Tax Act, 1961 — Section 132, 132A, 139, 143, 148
High Courts14 Jul 2008
Ramesh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) ILR (MP) 218 : (2008) 5 MPHT 139
Penal Code, 1860 (IPC) — Section 354, 361, 362, 363, 366Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts14 Jul 2008
Gopal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) ILR (MP) 92 : (2008) 5 MPHT 144
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 8