High Courts05 Aug 2008Dismissed
Ashok and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) ILR (MP) 71 : (2008) 5 MPHT 234
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 307, 326
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,263 of 2,383
High Courts05 Aug 2008
Ranjeet Khanuja Vs Harmeet Kaur
Madhya Pradesh High Court · (2009) 2 MPHT 111
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Aug 2008Dismissed
Sanjay Kumar Vs The State of M.P. and Others
Madhya Pradesh High Court · (2009) 1 MPHT 181
Administrative Tribunals Act, 1985 — Section 19
High Courts04 Aug 2008Dismissed
Vinay Shukla Vs State of M.P. and Another
Madhya Pradesh High Court · (2008) ILR (MP) 2898 : (2009) 1 MPHT 418 : (2011) 2 MPJR 56 : (2009) 2 MPLJ 267
Constitution of India, 1950 — Article 136, 14, 16, 21, 226
High Courts04 Aug 2008Dismissed
R.B. Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 100 : (2009) 3 MPHT 193
High Courts01 Aug 2008Allowed
Labour Bar Association, Satna Vs State of M.P. and another
Madhya Pradesh High Court · (2009) ILR (MP) 1207 : (2008) 3 MPLJ 423
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 7Madhya Pradesh Industrial Relations Act, 1960 — Section 61(1)(D)
High Courts01 Aug 2008
Sharad Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) ILR (MP) 229 : (2008) 4 MPHT 422
Criminal Procedure Code, 1973 (CrPC) — Section 161, 165Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 109, 11, 116, 12, 161
High Courts31 Jul 2008
Pragati Goutam (Smt.) Vs Sunil Goutam
Madhya Pradesh High Court · (2009) 1 MPJR 251
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13(1), 23
High Courts31 Jul 2008Allowed
Vijitraj Patni Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2009) 308 ITR 345 : (2008) 175 TAXMAN 154
Income Tax Act, 1961 — Section 132A, 158BC, 260A
High Courts31 Jul 2008Allowed
Sanjeev Yadav Vs Lakshmibai National Institute of Physical Education and Others Ram Gopal Arya Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2535 : (2009) 1 JLJ 266 : (2008) 5 MPHT 366
High Courts31 Jul 2008
Dilip Kaushal and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2008 MP 324 : (2008) ILR (MP) 2167 : (2008) 3 JLJ 171 : (2008) 4 MPHT 273 : (2008) 4 MPJR 172 : (2008) 3 MPLJ 591
Civil Procedure Code, 1908 (CPC) — Section 91Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 4, 41
High Courts31 Jul 2008Dismissed
Mehboob Khan Vs Lallu Bhai and Others
Madhya Pradesh High Court · (2008) 5 MPHT 95 : (2008) 4 MPLJ 198
Madhya Pradesh Panchayat Nirvachan Niyam, 1995 — Rule 31AMadhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122
High Courts31 Jul 2008Allowed
Vijay Shankar Mishra Vs State of M.P. and others
Madhya Pradesh High Court · (2008) 4 MPLJ 190
Constitution of India, 1950 — Article 14, 16
High Courts31 Jul 2008Dismissed
Addl. Commissioner of Sales Tax and Others Vs S. Kumar Limited Commissioner, Commercial (Sales) Tax and Another Vs Manoj Kumar Agrawal
Madhya Pradesh High Court · (2008) ILR (MP) 2156 : (2008) 4 MPHT 251 : (2008) 4 MPJR 93 : (2008) 3 MPLJ 606 : (2009) 19 VST 573
Central Sales Tax Act, 1956 — Section 14, 15
High Courts31 Jul 2008Allowed
Employees' State Insurance Corporation Vs Reliable Carriers Private Ltd.
Madhya Pradesh High Court · (2008) 119 FLR 1133 : (2008) ILR (MP) 2973 : (2009) 2 LLJ 369 : (2008) 5 MPHT 88 : (2008) 3 MPJR 393 : (2009) 1 MPLJ 265
Employees State Insurance Act, 1948 — Section 39, 40, 45C, 45I, 75
High Courts31 Jul 2008Dismissed
Shyama Dwivedi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2885 : (2009) 1 MPLJ 456
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 91
High Courts31 Jul 2008Allowed
Lakhan Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 2116 : (2009) 1 MPHT 208
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 4, 52, 53Penal Code, 1860 (IPC) — Section 302, 394, 395, 397
High Courts31 Jul 2008
S.P. Anand Vs Registrar General
Madhya Pradesh High Court · AIR 2009 MP 1 : (2008) ILR (MP) 2172 : (2008) 4 MPHT 279 : (2008) 4 MPJR 105 : (2008) 3 MPLJ 596
Constitution of India, 1950 — Article 21, 216, 225, 226, 235Court Fees Act, 1870 — Section 35States Reorganisation Act, 1956 — Section 54, 59, 60, 61, 62
High Courts30 Jul 2008
Santosh Kumar Gupta and others Vs Nagar Kesharwani Vaishya Sabha, Jabalpur and others
Madhya Pradesh High Court · (2008) 3 MPLJ 310
Madhya Pradesh Public Trust Act, 1951 — Section 26
High Courts30 Jul 2008Allowed
Oriental Insurance Co. Ltd. Vs Rekha and Others
Madhya Pradesh High Court · (2008) ACJ 403