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Madhya Pradesh High Court judgments

47,658 judgments · page 1,253 of 2,383

High Courts24 Nov 2008Dismissed

KBL-Koya-VA Tech Vs State of M.P. and Others

Madhya Pradesh High Court · (2009) 1 JLJ 332

Building and Other Construction Workers Welfare Cess Act, 1996 — Section 14, 14(1), 3, 3(1), 4Building and Other Construction Workers Welfare Cess Rules, 1998 — Rule 2(2), 2(3), 2(4), 2(5), 2(6)
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High Courts19 Nov 2008Dismissed

S.D. Tiwari Vs Gurmeet Singh alias Billu and Another

Madhya Pradesh High Court · (2009) ILR (MP) 1172 : (2009) 2 JLJ 39 : (2009) 1 MPHT 525 : (2009) 1 MPLJ 318

Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 435, 436, 437Forest Act, 1927 — Section 41, 42, 52Penal Code, 1860 (IPC) — Section 379, 420
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High Courts18 Nov 2008Dismissed

Lalji Vs Sitaram and Another

Madhya Pradesh High Court · (2009) ILR (MP) 1166 : (2009) 1 JLJ 209 : (2009) 1 MPJR 194 : (2009) 2 MPLJ 184

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Land Acquisition Act, 1894 — Section 12(2), 18, 29
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High Courts18 Nov 2008Allowed

Vivek Aggarwal and Others Vs Premchand Guddu

Madhya Pradesh High Court · (2009) ILR (MP) 568 : (2009) 1 MPHT 251

Criminal Procedure Code, 1973 (CrPC) — Section 13, 154, 156, 179, 190Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13, 17, 19, 3, 4
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