High Courts19 Dec 2008Dismissed
Shaikh Khalil Vs Shaikh Jamil and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1048 : (2009) 1 MPLJ 305
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 4, 96Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,251 of 2,383
High Courts19 Dec 2008Dismissed
S.B. Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1266 : (2009) 1 JLJ 40 : (2009) 1 MPLJ 326 : (2009) 4 SLR 765
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 11Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 76(1)
High Courts19 Dec 2008
Anokhilal and Another Vs Sajjan Singh and Others
Madhya Pradesh High Court · (2009) 2 MPJR 126
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 11, 11(6), 16, 6Hindu Succession Act, 1956 — Section 14, 15
High Courts19 Dec 2008Dismissed
New India Assurance Co. Ltd. Vs Salu and Others
Madhya Pradesh High Court · (2009) ACJ 2802
High Courts18 Dec 2008
Mohd. Shakil Vs M.P. Road Transport Corporation
Madhya Pradesh High Court · (2009) 120 FLR 910
High Courts18 Dec 2008Allowed
Smt. Poonam Sharma and Another Vs Nil
Madhya Pradesh High Court · AIR 2009 MP 249 : (2010) 1 MPHT 231
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts17 Dec 2008Dismissed
Savita Ben and etc. Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2009 MP 76
Madhya Pradesh Co-operative Societies Act, 1960 — Section 84AMadhya Pradesh Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987 — Section 4
High Courts16 Dec 2008Dismissed
National Insurance Co. Vs Rinki and Others
Madhya Pradesh High Court · (2009) 2 MPHT 368 : (2009) 1 MPLJ 536
Motor Vehicles Act, 1988 — Section 173
High Courts16 Dec 2008Allowed
Mangilal Vs Saligram and Others
Madhya Pradesh High Court · (2009) 1 JLJ 13 : (2009) 2 MPJR 143
Evidence Act, 1872 — Section 112Hindu Succession Act, 1956 — Section 6Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts15 Dec 2008Dismissed
Commissioner of Income Tax Vs H.E.G. Ltd.
Madhya Pradesh High Court · (2010) 228 CTR 497 : (2009) 310 ITR 341
Income Tax Act, 1961 — Section 240, 244
High Courts12 Dec 2008Dismissed
Rajendra Nagrath Vs Col., V.L. Vohra and Others
Madhya Pradesh High Court · AIR 2009 MP 131 : (2009) ILR (MP) 1004
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 151
High Courts11 Dec 2008Allowed
Pishorilal Sethi Vs Arvind K. Jauhar
Madhya Pradesh High Court · AIR 2009 MP 128 : (2009) 2 MPHT 62 : (2009) 3 MPLJ 522
Court Fees Act, 1870 — Section 19I
High Courts11 Dec 2008Allowed
Smt. Mathuro Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 765 : (2009) 1 JLJ 181 : (2009) 1 MPHT 499 : (2009) 1 MPJR 362 : (2009) 1 MPJR 262 : (2009) 1 MPLJ 418
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Dec 2008
Hira Devi and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2009) ILR (MP) 1045 : (2009) 2 MPHT 58 : (2009) 3 MPLJ 544
Land Acquisition Act, 1894 — Section 18, 23, 28, 4
High Courts10 Dec 2008Allowed
Bhanwarlal Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) 3 MPHT 119 : (2009) 1 MPLJ 550
Civil Procedure Code, 1908 (CPC) — Section 80Land Acquisition Act, 1894 — Section 18
High Courts10 Dec 2008Allowed
Saurabh Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1893 : (2009) 2 MPHT 240
Constitution of India, 1950 — Article 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts10 Dec 2008
Mukesh Kumar Sanghvi Vs Saifuddin and Others
Madhya Pradesh High Court · (2009) ILR (MP) 830 : (2009) 2 JLJ 265 : (2009) 1 MPJR 293 : (2009) 2 MPLJ 475
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 72, Order 21 Rule 73, Order 21 Rule 91, Order 21 Rule 92
High Courts08 Dec 2008Allowed
Sumer Singh and others Vs Hemkuwarbai and others
Madhya Pradesh High Court · (2009) ILR (MP) 824 : (2009) 2 MPLJ 324
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Dec 2008Dismissed
The Commissioner, Municipal Corporation Vs Laxmi Narayan Jaiswal and Others
Madhya Pradesh High Court · (2009) ILR (MP) 994 : (2009) 2 MPHT 235
Industrial Disputes Act, 1947 — Section 2(oo), 25F
High Courts05 Dec 2008Dismissed
Dr. Pratap Singh Hardia Vs Sanjay Chawrekar
Madhya Pradesh High Court · AIR 2009 MP 73 : (2009) ILR (MP) 450 : (2009) 2 MPHT 351 : (2008) 4 MPJR 263 : (2009) 1 MPLJ 477
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 34Madhya Pradesh Civil Courts Act, 1958 — Section 7