High Courts19 Apr 2024Allowed
Rohit Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0148
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 125 of 2,481
High Courts19 Apr 2024Allowed
Nandkishor Sharma @ Nandu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 04 MP CK 0147
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 34, 107, 306
High Courts19 Apr 2024Allowed
Jagmohan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 04 MP CK 0146
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Apr 2024Allowed
Asmar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0145
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1)(a), 34(2)
High Courts19 Apr 2024Allowed
Ikram Khan Alias Bichhu Khan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 04 MP CK 0144
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324
High Courts18 Apr 2024Disposed Of
National Insurance Company Limited Vs Santosh Jyotishi And Others
Madhya Pradesh High Court · (2024) 04 MP CK 0143
Motor Vehicles Act, 1988 — Section 173(1)
High Courts18 Apr 2024Allowed
Rohit Suryavanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0142
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 379
High Courts18 Apr 2024Allowed
Keshav @ Chinta Kuchbandiya Vs Rajeev Upadhyay
Madhya Pradesh High Court · (2024) 04 MP CK 0141
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts18 Apr 2024Allowed
Chhotelal Kol Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 326, 506II
High Courts16 Apr 2024Allowed
Sajeb Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0139
Code Of Criminal Procedure, 1973 — Section 437(3), 439Arms Act, 1959 — Section 25, 27
High Courts16 Apr 2024Allowed
Vinay Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0138
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Apr 2024Allowed
Anil And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0137
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Apr 2024Allowed
Narendra Pardhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0136
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Apr 2024Allowed
Ramesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0135
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Apr 2024Allowed
Shyamu Bhadoriya @ Shyam Pratap Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0134
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Apr 2024Allowed
Shivam@Chhotu Kushwah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0133
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307
High Courts16 Apr 2024Allowed
Golu@Kartik@Awadh Kishore Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 04 MP CK 0132
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 13, 14
High Courts16 Apr 2024Allowed
Udiya @ Udaysingh @ Goldi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0131
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457
High Courts16 Apr 2024Allowed
Savita Adivasi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 04 MP CK 0130
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34
High Courts16 Apr 2024Allowed
Kumar Gourav Vs Police Station
Madhya Pradesh High Court · (2024) 04 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 438(2), 482