High Courts01 Oct 2011Allowed
Sukku Alias Sukhrat Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 994
Penal Code, 1860 (IPC) — Section 300, 304, 304A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,123 of 2,383
High Courts01 Oct 2011Dismissed
Rambhau Vishwakarma Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2789 : (2011) 5 MPHT 271
Madhya Pradesh/Chhattisgarh (Work Charged and Contingency Paid Employees) Pension Rules, 1977 — Rule 2
High Courts01 Oct 2011Allowed
Gajendra Rao and Others Vs Murti Shri Ganpati Ji Maharaj and Others
Madhya Pradesh High Court · (2011) 3 MPJR 317
Constitution of India, 1950 — Article 14
High Courts30 Sept 2011
Vishnu Prasad Tiwari Vs Union of India and Others
Madhya Pradesh High Court · (2012) 132 FLR 251
Constitution of India, 1950 — Article 226, 227
High Courts30 Sept 2011Dismissed
Ramesh Kumar Jain Vs Jal Sansadhan Vibhag, Bhopal and Another
Madhya Pradesh High Court · (2011) 09 MP CK 0051
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 33A, 33C(2)
High Courts30 Sept 2011Dismissed
Kendriya Vidyalaya Sangathan New Delhi and Others Vs Dr. R.K. Shastri
Madhya Pradesh High Court · (2012) 132 FLR 427
Constitution of India, 1950 — Article 227
High Courts30 Sept 2011Allowed
Lakhan Vs State of M.P.
Madhya Pradesh High Court · (2012) 1 Crimes 255
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts29 Sept 2011Allowed
Suresh Chand Upadhyay Vs Union of India and Others
Madhya Pradesh High Court · (2011) ILR (MP) 3049 : (2012) 1 JLJ 224 : (2012) 1 MPHT 218
Railway Protection Force Rules, 1987 — Rule 154(2)
High Courts28 Sept 2011Allowed
Dwarka Prasad Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 1 Crimes 244 : (2011) ILR (MP) 3152
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13, 13(1), 20(1), 4(1), 5(1)
High Courts28 Sept 2011Allowed
Chandrika Prasad Sahu Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2780
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 50
High Courts28 Sept 2011Dismissed
Anand Alias Chhotelal Soni Vs Mahavir Prasad Shukla and Another
Madhya Pradesh High Court · (2011) ILR (MP) 3141 : (2011) 5 MPHT 146
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 41 Rule 11, Order 7 Rule 3, 100
High Courts28 Sept 2011Dismissed
Praveen Choube (Dr.) and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 3214 : (2012) 1 MPHT 270
Criminal Procedure Code, 1973 (CrPC) — Section 173, 198, 198(1), 397, 401Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 11, 16, 4, 5
High Courts28 Sept 2011Allowed
Union of India and others Vs M.L. Khare
Madhya Pradesh High Court · (2012) ILR (MP) 45
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 16Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3(2)
High Courts28 Sept 2011Dismissed
Mukesh Kumar Vs Rahul and Another
Madhya Pradesh High Court · (2012) 3 TAC 537
High Courts28 Sept 2011Allowed
Saida Sultan (Smt.) Vs Jairam and another
Madhya Pradesh High Court · (2012) 2 MPJR 161
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6C, Order 8 Rule 6D, Order 8 Rule 6D, 144Court Fees Act, 1870 — Section 7(v)(c)Suits Valuation Act, 1887 — Section 8
High Courts28 Sept 2011Disposed Off
Aar Kay Agro Spring Industries Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 62 VST 197
High Courts28 Sept 2011Dismissed
Board of Secondary Education Vs Rajesh Nema and Another
Madhya Pradesh High Court · (2011) 131 FLR 573 : (2012) LLR 1280
High Courts26 Sept 2011Dismissed
Ajoy Acharya Vs State Bureau of Investigation Against Economic Offences, Bhopal
Madhya Pradesh High Court · (2011) ILR (MP) 2762
Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 319Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts26 Sept 2011Allowed
Dinesh Vs State of M.P.
Madhya Pradesh High Court · (2011) 09 MP CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 294, 323, 325, 506
High Courts26 Sept 2011Allowed
Surendra Saraf Vs Dr. Hari Singh Gaur Vishwavidyalaya
Madhya Pradesh High Court · (2011) ILR (MP) 3037
Central Universities Act, 2009 — Section 4Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 23, 24Minimum Wages Act, 1948 — Section 12, 12(1A)