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Madhya Pradesh High Court judgments

47,657 judgments · page 1,122 of 2,383

High Courts12 Oct 2011Allowed

Mangilal and Others Vs Mangilal

Madhya Pradesh High Court · (2012) 2 MPJR 232

Civil Procedure Code, 1908 (CPC) — Section 100, 117Easements Act, 1882 — Section 7Specific Relief Act, 1963 — Section 38
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High Courts11 Oct 2011Dismissed

Gangabai Vs Devi Singh and Another

Madhya Pradesh High Court · (2012) ILR (MP) 490 : (2012) 1 MPHT 498 : (2012) 1 MPLJ 149

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Specific Relief Act, 1963 — Section 34
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High Courts11 Oct 2011Allowed

Ramnaresh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) 10 MP CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 360, 361Essential Commodities Act, 1955 — Section 3, 3(2), 7, 7(1), 7(1)Madhya Pradesh Kerosene Dealers Licensing Order, 1979 — Section 2, 3(1)
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High Courts11 Oct 2011Dismissed

Gulab Vs State of M.P.

Madhya Pradesh High Court · (2012) 1 Crimes 205

Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Juvenile Justice Act, 1986 — Section 2, 2(11)Penal Code, 1860 (IPC) — Section 376, 376(1)
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High Courts10 Oct 2011

Bharat Kumar Patel Vs Shri Ram Janki Hanuman Mandir

Madhya Pradesh High Court · (2012) ILR (MP) 1262 : (2012) 1 MPJR 59

Civil Procedure Code, 1908 (CPC) — Section 92Madhya Pradesh Land Revenue Code, 1959 — Section 248Madhya Pradesh Public Trust Act, 1951 — Section 22, 25, 26, 26(2), 27
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High Courts03 Oct 2011Allowed

Mukesh Vs State of M.P.

Madhya Pradesh High Court · (2012) ILR (MP) 264 : (2012) 2 MPHT 74 : (2012) 2 MPJR 199

Criminal Procedure Code, 1973 (CrPC) — Section 325, 397, 401Madhya Pradesh Excise Act, 1915 — Section 34(2), 38
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