COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,041 of 2,383

High Courts11 Sept 2012

Abhishek Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (2012) 09 MP CK 0085

Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 34, 498A, 506

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High Courts11 Sept 2012Dismissed

Smt. Uma and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 172 : (2013) 1 MPHT 56

Civil Procedure Code, 1908 (CPC) — Section 90

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High Courts11 Sept 2012Allowed

Kisna and Others Vs State of M.P.

Madhya Pradesh High Court · (2012) ILR (MP) 2519

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts11 Sept 2012Dismissed

Smt. Sonam Sikarwar Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (2012) 09 MP CK 0008

Constitution of India, 1950 — Article 14, 226

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High Courts11 Sept 2012Allowed

State of M.P. and Others Vs Ajit

Madhya Pradesh High Court · (2013) ILR (MP) 16 : (2013) 1 MPHT 225

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts10 Sept 2012

Rajendra Kumar Shiv Vs State of M.P. and Others

Madhya Pradesh High Court · (2012) ILR (MP) 2901 : (2012) 4 MPJR 94

Madhya Pradesh Service (Gram Panchayat Secretary Recruitment and Conditions of Service) Rules, 2011 — Rule 6(7)

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High Courts10 Sept 2012

Uma Mishra Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0238

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High Courts10 Sept 2012

Raj Kumar Jain Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0235

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High Courts10 Sept 2012

Gyan Bai Sharma Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0206

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High Courts10 Sept 2012Allowed

Mahaweer Prasad Bhatt Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0197

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High Courts10 Sept 2012

Parasram Baghel Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0185

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High Courts10 Sept 2012

Shambhu Prasad Sharma Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0174

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High Courts10 Sept 2012

Syad Nazim Ali Mer Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0173

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High Courts10 Sept 2012

Prasad Tiwari Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0172

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High Courts10 Sept 2012

Rameshwar Prasad Gupta Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0171

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High Courts10 Sept 2012Allowed

Ramsarowar Mishra Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0170

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High Courts10 Sept 2012

Mohd. Naeem Khan Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0169

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High Courts10 Sept 2012

Bhagwan Sad Chaturvedi Vs The State of Madhya Pradesh, School Education Department

Madhya Pradesh High Court · (2012) 09 MP CK 0168

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High Courts10 Sept 2012

Deenanath Pandey Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0092

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High Courts10 Sept 2012

Fagulal Dahariya Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0091

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