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Madhya Pradesh High Court judgments

47,657 judgments · page 1,039 of 2,383

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High Courts17 Sept 2012Dismissed

Suresh Chandra Ratre Vs The Director, Malaria Research Centre and Another

Madhya Pradesh High Court · (2012) 09 MP CK 0032

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(oo)(bb)
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High Courts17 Sept 2012Dismissed

Ku. Savita Rajak Vs State of M.P.

Madhya Pradesh High Court · (2012) 09 MP CK 0017

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High Courts17 Sept 2012Dismissed

Kishori Devi Agrawal and Others Vs Bhaskar Publication and Allied Industries Pvt. Ltd. and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0016

Companies Act, 1956 — Section 397, 398, 483
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High Courts14 Sept 2012Allowed

Horil Prasad and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 1 JLJ 145

Penal Code, 1860 (IPC) — Section 147, 149, 323, 436Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(iii), 3(2)(iii), 3(2)(v)
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High Courts14 Sept 2012

Abdul Gafur Vs The Collector, Rajgarh and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0219

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High Courts14 Sept 2012

Haridas Vs Executive Engineer M.P.

Madhya Pradesh High Court · (2012) 09 MP CK 0218

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High Courts14 Sept 2012

Raghuveer Prasad Vs Mandir Marghatia Mahavir and Gurudwar, Udasyan Shahjahanabad, Bhopal

Madhya Pradesh High Court · (2012) 09 MP CK 0131

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13(1), 18
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High Courts14 Sept 2012Dismissed

Secretary State of M.P. and Others Vs Nanuram Yadav

Madhya Pradesh High Court · (2012) 09 MP CK 0042

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High Courts13 Sept 2012Allowed

Munda Tai and Others Vs New India Assurance Co. Ltd.

Madhya Pradesh High Court · (2013) 1 ACC 298 : (2013) ACJ 1202

Motor Vehicles Act, 1988 — Section 163A, 173
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High Courts13 Sept 2012Dismissed

Chhedilal and Others Vs State of Madhya Pradesh State of Madhya Pradesh Vs Ijjatlal and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0242

Criminal Procedure Code, 1973 (CrPC) — Section 155Penal Code, 1860 (IPC) — Section 149, 302, 323, 324, 325
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High Courts13 Sept 2012Allowed

Lakhan Singh Lodhi Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0241

Penal Code, 1860 (IPC) — Section 436
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High Courts13 Sept 2012Allowed

Laalu @ Balmukund Sharma Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) ILR (MP) 2526 : (2012) 5 MPHT 259 : (2013) 1 MPJR 134

Penal Code, 1860 (IPC) — Section 220, 222, 323, 352, 354
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High Courts13 Sept 2012

Sunderlal Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 437(3)
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High Courts13 Sept 2012

Laalu @ Balmukund Sharma Vs State of M.P.

Madhya Pradesh High Court · (2012) ILR (MP) 2526 : (2012) 5 MPHT 259 : (2013) 1 MPJR 134

Penal Code, 1860 (IPC) — Section 220, 222, 323, 352, 354
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High Courts13 Sept 2012

National Insurance Co. Ltd., Jabalpur Vs Ramkishore Mishra and Others

Madhya Pradesh High Court · (2013) 1 LLJ 485 : (2013) LLR 102 : (2012) 4 MPLJ 429

Workmens Compensation Act, 1923 — Section 30, 4(1)(c)(ii)
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High Courts13 Sept 2012Dismissed

D.J. Killedar and others Vs Shri G.S.I.T.S. and others

Madhya Pradesh High Court · (2013) 1 MPLJ 94

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High Courts13 Sept 2012Allowed

Sakir and Irfan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34, 376, 450
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High Courts12 Sept 2012Allowed

Ashok Kumar Chouksey and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2012) ILR (MP) 2675

Constitution of India, 1950 — Article 14, 16
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High Courts12 Sept 2012Allowed

Gram Panchayat Vs State of M.P. and Another

Madhya Pradesh High Court · AIR 2013 MP 20

Constitution of India, 1950 — Article 243Q, 243Q(1), 243Q(2)Madhya Pradesh Municipalities Act, 1961 — Section 126(2), 5, 5(1), 5A
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High Courts12 Sept 2012Dismissed

Principal Secretary the State of Madhya Pradesh Vs Mahendra Solanki

Madhya Pradesh High Court · (2012) ILR (MP) 2628 : (2012) 4 MPJR 104

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