High Courts07 Oct 2025Disposed Of
Kusum Bai And Others Vs Jaipal Naik And Others
Madhya Pradesh High Court · (2025) 10 MP CK 1458
Limitation Act, 1963-Section 5Motor Vehicles Act, 1988-Section 166
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2025
529 judgments · page 20 of 27
High Courts06 Oct 2025Disposed Of
Manohar Singh Chauhan Vs Ramcharan Yaduvanshi
Madhya Pradesh High Court · (2025) 10 MP CK 1467
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 378, 378(4)Negotiable Instruments Act, 1881-Section 138
High Courts06 Oct 2025Dismissed
Rahul Kushwah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 10 MP CK 1466
Code Of Criminal Procedure, 1973-Section 438Bharatiya Nagarik Suraksha Sanhita, 2023-Section 3(5)108, 482
High Courts06 Oct 2025Dismissed
Ajay Chourasia Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 10 MP CK 1465
Constitution Of India, 1950-Article 226, 227Madhya Pradesh Co-Operative Societies Rules, 1962-Rule 49, 49C(2)Madhya Pradesh Co-Operative Societies Act, 1960- Section 49 (7A)(i), 57(F), 64, 64(2), 64(2)(v), 78
High Courts06 Oct 2025Allowed/Disposed Of
Vimalkumar @ Mangfali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 10 MP CK 1464
Code Of Criminal Procedure, 1973-Section 41, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Madhya Pradesh Excise Act, 1915-Section 34(2), 49(A)
High Courts06 Oct 2025Dismissed
Ranjay Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 10 MP CK 1463
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts01 Oct 2025Allowed/Disposed Of
Dinesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 10 MP CK 1468
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 21, 29
High Courts29 Sept 2025Allowed
Bhai Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0918
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 103, 238
High Courts29 Sept 2025Allowed
Sushila Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0917
Madhya Pradesh Nagar Palika (Registration Of Coloniser, Terms And Conditions) Rules, 1998- Rule 12(i), 12(iv)Madhya Pradesh Nagarpalika (Colony Development) Rules, 2021-Rule 13(A)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(2), 480(3), 482
High Courts29 Sept 2025Allowed
Lalit Pal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0916
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts29 Sept 2025Allowed
Rohit Pal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0915
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts29 Sept 2025Allowed
Abhileshkant Maravi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 09 MP CK 0914
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 64(2)(m), 115, 127(2), 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 5(l), 6
High Courts29 Sept 2025Allowed
Chatar Singh Meena Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0913
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 87, 137(2), 296Protection Of Children From Sexual Offences Act, 2012-Section 5L, 6
High Courts29 Sept 2025Allowed
Muinuddin Ahmed Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0912
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 118(1), 118(2), 296, 351(3)
High Courts27 Sept 2025Allowed
Surendra Singh Parmar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0924
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts27 Sept 2025Allowed
Shubham Bagwan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0923
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 64, 123, 308(2)Information Technology Act, 2000-Section 67A
High Courts27 Sept 2025Disposed Of
Raunak Mishra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0922
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 302(2), 324(4)Indian Penal Code, 1860-Section 303(2), 324(4)
High Courts27 Sept 2025Allowed
Anuj Nishad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0921
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts27 Sept 2025Allowed
Aakash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 09 MP CK 0920
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts27 Sept 2025Allowed/Disposed Of
Umesh Yadav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 09 MP CK 0919
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 64(2)(M), 127(4), 137(2), 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 5L, 6