High Courts05 Jan 2022Allowed
Hemant Jain And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0014
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 420
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2022
1,355 judgments · page 68 of 68
High Courts05 Jan 2022Allowed
Antim S/O Chunnilal Jaiswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts04 Jan 2022Allowed
Shaitan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts04 Jan 2022Allowed
Brijesh @ Kalla Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts04 Jan 2022Allowed
MO. Siraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts04 Jan 2022Allowed
Harisingh @ Haresingh S/O Ramesh Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 306
High Courts04 Jan 2022Allowed
Krishna And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 325, 326, 506
High Courts03 Jan 2022Dismissed
Vibha Shukla Vs Kailash Dwivedi
Madhya Pradesh High Court · (2022) 01 MP CK 0173
Hindu Marriage Act, 1955 — Section 13(1) (ia), 13(1)(i b), 28Code Of Criminal Procedure, 1973 — Section 125Protection Of Woman From Domestic Violence Act, 2005 — Section 12
High Courts03 Jan 2022Disposed Of
Kamla Bai And Others Vs Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 01 MP CK 0022
High Courts03 Jan 2022Dismissed
Subham @ Shivam Vs State Of M.P
Madhya Pradesh High Court · (2022) 01 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 498A
High Courts03 Jan 2022Allowed
Raju Kha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 01 MP CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 188, 269, 270, 323, 354, 456, 506Arms Act, 1959 — Section 25, 27
High Courts03 Jan 2022Allowed
Sobran Vs State Of M.P
Madhya Pradesh High Court · (2022) 01 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 307
High Courts03 Jan 2022Allowed
Shibbu @ Sahab Singh Vs State Of M.P
Madhya Pradesh High Court · (2022) 01 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts03 Jan 2022Allowed
Shivkumar Vs State Of M.P
Madhya Pradesh High Court · (2022) 01 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 307
High Courts03 Jan 2022Allowed
Vinod Vs State Of M.P
Madhya Pradesh High Court · (2022) 01 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 307