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Madhya Pradesh High Court judgments, 2022

1,355 judgments · page 67 of 68

High Courts06 Jan 2022Dismissed

Canara Bank Vs Bank Of India & Others

Madhya Pradesh High Court · (2022) 01 MP CK 0204

Constitution Of India, 1950 — Article 32, 136, 226, 227Arbitration And Conciliation Act 1996 — Section 8, 9, 11, 16, 16(2), 16(3), 17, 34, 34(2)(v), 34(2)(a)(v), 34(6), 35, 34, 36, 37, 37(2)Limitation Act, 1963 — Section 5
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High Courts06 Jan 2022Allowed

Kadam Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2022) 01 MP CK 0032

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 344, 363, 366, 376(2)(k), 376(2)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5L, 6, 16, 17
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High Courts06 Jan 2022Allowed

Arun Vs State Of MP & Another

Madhya Pradesh High Court · (2022) 01 MP CK 0030

Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 164
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High Courts06 Jan 2022Disposed Of

Deepak Bansal Vs State Of M.P. & Another

Madhya Pradesh High Court · (2022) 01 MP CK 0025

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(da)(dha), 3(2)(Va), 14(A)(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 406, 420, 506
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High Courts06 Jan 2022Allowed

Kavindra Singh Chouhan Vs State Of M.P

Madhya Pradesh High Court · (2022) 01 MP CK 0023

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 15, 24Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B
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High Courts05 Jan 2022Dismissed

Gayatri Parashar Vs Tulsiram Kori

Madhya Pradesh High Court · (2022) 01 MP CK 0174

Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Order 7 Rule 11Madhya Pradesh Accommodation Control Act, 1961 — Section 23J, 23J(i), 23J(ii)
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High Courts05 Jan 2022Dismissed

Vinod Meena Vs State Of M.P

Madhya Pradesh High Court · (2022) 01 MP CK 0021

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
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High Courts05 Jan 2022Allowed

Dhanaram Vs State Of M.P

Madhya Pradesh High Court · (2022) 01 MP CK 0019

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 306
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High Courts05 Jan 2022Allowed

Gopal Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 01 MP CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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