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Madhya Pradesh High Court judgments, 2021

1,663 judgments · page 51 of 84

High Courts24 May 2021Dismissed

Rahul Vs State Of M.P. & Another

Madhya Pradesh High Court · (2021) 05 MP CK 0155

Protection Of Children From Sexual Offences Act, 2012 — Section 3/4Indian Penal Code, 1860 — Section 342, 376, 457Code Of Criminal Procedure, 1973 — Section 439
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High Courts24 May 2021Allowed

Shahnawaj Shaikh Vs State Of M.P

Madhya Pradesh High Court · (2021) 05 MP CK 0154

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Arms Act, 1959 — Section 25
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High Courts24 May 2021Allowed

Mahesh Vs State Of MP

Madhya Pradesh High Court · (2021) 05 MP CK 0152

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25, 27
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High Courts24 May 2021Allowed

Rajesh Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 05 MP CK 0120

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 414Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
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High Courts24 May 2021Allowed

Ranjana Sharma Vs State Of M.P

Madhya Pradesh High Court · (2021) 05 MP CK 0119

Indian Penal Code, 1860 — Section 34, 294, 323, 452, 458, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts24 May 2021Allowed

Sagar Sharma Vs State Of M.P.

Madhya Pradesh High Court · (2021) 05 MP CK 0118

Indian Penal Code, 1860 — Section 34, 294, 323, 324, 327, 341, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts21 May 2021Allowed

Prabal Sahu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 05 MP CK 0114

Code Of Criminal Procedure, 1973 — Section 107, 116, 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Indian Penal Code, 1860 — Section 188, 294, 323, 324, 506
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High Courts21 May 2021Allowed

Kashib Khan And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 05 MP CK 0112

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 332, 353, 427, 506Prevention Of Damage To Public Property Act, 1984 — Section 3, 5
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