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Madhya Pradesh High Court judgments, 2021

1,663 judgments · page 35 of 84

High Courts09 Jul 2021Allowed

Sattu @ Satyanaryan Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0083

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
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High Courts09 Jul 2021Allowed

Chatar Singh Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0080

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts09 Jul 2021Allowed

Anil Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0078

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts09 Jul 2021Allowed

Karulal Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0077

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts09 Jul 2021Allowed

Dashrath Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0076

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts09 Jul 2021Allowed

Deepak Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0075

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34, 34(2)
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High Courts08 Jul 2021Allowed

Sushant Kumar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 07 MP CK 0070

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 201, 403, 406, 411, 413, 419, 420, 467, 468Information Technology Act, 2000 — Section 66B, 66D
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High Courts08 Jul 2021Dismissed

Bhagwan Singh Vs State Of MP

Madhya Pradesh High Court · (2021) 07 MP CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 326, 436, 506
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High Courts08 Jul 2021Disposed Of

Sunil Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 07 MP CK 0066

Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 437, 438Indian Penal Code, 1860 — Section 34, 420
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High Courts08 Jul 2021Allowed

Shaitan Bai Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0065

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324
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