High Courts13 Aug 2021Disposed Of
Prabha Star Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2021) 08 MP CK 0088
Madhya Pradesh Excise Act, 1915 — Section 31(1)(b), 62(2)(c)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2021
1,663 judgments · page 24 of 84
High Courts12 Aug 2021Allowed
Manoj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0087
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts12 Aug 2021Allowed
Shahrukh S/O. Rafik Khan Vs State Of M.P
Madhya Pradesh High Court · (2021) 08 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 307, 323, 324, 506Arms Act, 1959 — Section 25
High Courts12 Aug 2021Allowed
Devi Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302
High Courts12 Aug 2021Allowed
Ramu Charmkar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450, 506
High Courts12 Aug 2021Allowed
Guddu @ Hradesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0083
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 506B
High Courts12 Aug 2021Allowed
Vipin Jaiswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts12 Aug 2021Allowed
Kalu S/O Pisu Bhuriya Vs State Of M.P
Madhya Pradesh High Court · (2021) 08 MP CK 0081
Indian Penal Code, 1860 — Section 394, 397Code Of Criminal Procedure, 1973 — Section 437(3), 439
High Courts12 Aug 2021Disposed Of
Chander Singh S/O. Jatal Singh And Others Vs State Of M.P
Madhya Pradesh High Court · (2021) 08 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420, 467, 468
High Courts12 Aug 2021Disposed Of
Bablu Vs State Of M.P
Madhya Pradesh High Court · (2021) 08 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376DA, 376(2)(N), 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5L/, 5J(ii), 6
High Courts12 Aug 2021Allowed
Gotam S/O Devnath Vs State Of M.P
Madhya Pradesh High Court · (2021) 08 MP CK 0078
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 344, 363, 366, 376(1), 376(2n)(J), 376(i)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5L, 6
High Courts11 Aug 2021Allowed
Kishan S/O Sanju Bheel Vs State Of M.P
Madhya Pradesh High Court · (2021) 08 MP CK 0077
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Aug 2021Allowed
Dhananjay Chakrawarti Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307, 323Arms Act, 1959 — Section 25
High Courts11 Aug 2021Allowed
Nandlal Patel And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 506
High Courts11 Aug 2021Allowed
Ankit @Ketan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 498A, 498B, 498C
High Courts11 Aug 2021Allowed
Dev Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Aug 2021Allowed
Ram Krupal Singh @ Ram Singh S/O Sujan Singh @ Suryanath Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0072
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27
High Courts11 Aug 2021Allowed
Ibrahim Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 435, 436, 506
High Courts11 Aug 2021Allowed
Bhuribee Wd/O Mohammad Hussain Vs State Of M.P
Madhya Pradesh High Court · (2021) 08 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306
High Courts11 Aug 2021Disposed Of
Awdhesh Kumar Mishra And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 08 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 323, 452, 506