High Courts14 May 2020Dismissed
Secretary, Krishi Upaj Mandi Samiti VsRajendra Prasad Verma & Another
Madhya Pradesh High Court · (2020) 05 MP CK 0080
Industrial Dispute Act 1947 — Section 2(bb), 2(oo), 20F, 25F, 25G
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 85 of 117
High Courts14 May 2020Dismissed
G.P. Pandey Vs Nana Ji Deshmukh Veterinary Science University And Another
Madhya Pradesh High Court · (2020) 05 MP CK 0079
High Courts14 May 2020Dismissed
Narayan Singh Smt. Vs Mathura Bai And Another
Madhya Pradesh High Court · (2020) 05 MP CK 0078
Indian Stamp Act, 1899 — Section 35, 57, 60, 60(1)
High Courts14 May 2020Dismissed
Government Of Madhya Pradesh & Others Vs Munnalal Pannalal Constructions
Madhya Pradesh High Court · (2020) 05 MP CK 0077
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7, 19
High Courts14 May 2020Disposed Of
Awadhesh Kumar Verma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 05 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 374, 389(1)Prevention Of Corruption Act, 1988 — Section 13(1)(C), 13(1)(D), 19
High Courts14 May 2020Dismissed
Kegu And Another Vs State Of M.P., Through P.S.Raipuriya, Dist. Jhabua
Madhya Pradesh High Court · (2020) 05 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 164, 374Indian Penal Code, 1860 — Section 34, 323, 376(2), 376(2)(g)Protection Of Children From Sexual Offences Act, 2012 — Section 5(g)(l)
High Courts14 May 2020Disposed Of
P. N. Chaturvedi Vs Shri Chandramohan Thakur And Another
Madhya Pradesh High Court · (2020) 05 MP CK 0074
High Courts14 May 2020Allowed
Sajid Chandanwala Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 05 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 384, 387, 448Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(b), 12(1)(f)
High Courts14 May 2020Dismissed
Narayan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 05 MP CK 0072
Indian Stamp Act, 1899 — Section 60
High Courts13 May 2020Dismissed
Ramsatav & Anr Vs Sahodra Bai
Madhya Pradesh High Court · (2020) 05 MP CK 0068
Code Of Civill Procedure, 1908 — Section 11
High Courts13 May 2020Dismissed
Dr. Rukmini Raman Shukla And Another Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 05 MP CK 0067
Constitution Of India, 1950 — Article 226
High Courts13 May 2020Dismissed
Smt. Sayarbai Vs Mahesh Kumar & Another
Madhya Pradesh High Court · (2020) 05 MP CK 0065
Constitution Of India, 1950 — Article 227Code Of Civill Procedure, 1908 — Order 6 Rule 17, Order 8 Rule 1A(3)
High Courts13 May 2020Allowed
Smt.Pushpalata Jain Vs M/s.Raj Enterprises & Ors.
Madhya Pradesh High Court · (2020) 05 MP CK 0064
Code Of Civill Procedure, 1908 — Section 11, 11(6), Order 7 Rule 11Constitution Of India, 1950 — Article 215
High Courts13 May 2020Dismissed
Superintending Engineer (O&M) Madhya Pradesh Paschim Kshetra Vidyut Vitran Co. & Ors Vs National Steel and Agro Industrie Ltd. & Ors
Madhya Pradesh High Court · (2020) 05 MP CK 0004
Electricity Act, 2003 — Section 126, 126(6), 135High Court of Madhy Pradesh Rules 2008 — Rule 1Constitution Of India, 1950 — Article 141, 142, 226, 227
High Courts12 May 2020Dismissed
Anil Pal Vs State of M.P
Madhya Pradesh High Court · (2020) 05 MP CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(II)(cCode Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2020Allowed
Shashikant Patel Vs M/S Swadhyay Flex Pack Pvt. Ltd. Thr. Kishore Shridhar Vaidya
Madhya Pradesh High Court · (2020) 05 MP CK 0070
Negotiable Instruments Act, 1881 — Section 138, 141, 142Code Of Criminal Procedure, 1973 — Section 482Companies Act, 2013 — Section 279, 446
High Courts12 May 2020Allowed
Gokul Vs State Of M.P
Madhya Pradesh High Court · (2020) 05 MP CK 0069
Indian Penal Code, 1860 — Section 376(2)F, 450Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 119
High Courts12 May 2020Allowed/ Disposed Of
Manoj Dubey And Anr. Vs State Of M.P. And Anr
Madhya Pradesh High Court · (2020) 05 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 161, 164, 227, 228, 397, 401, 482Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 109, 354, 376, 498A, 511
High Courts12 May 2020Dismissed
Chandan Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0061
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Arms Act, 1959 — Section 25, 25(1)(ab), 27
High Courts12 May 2020Allowed/ Disposed Of
Jitendra Alias Kalli Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 05 MP CK 0060
Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Arms Act, 1959 — Section 25(1b)(a), 27Indian Penal Code, 1860 — Section 147, 148, 149, 307