High Courts08 Jun 2020Dismissed
Pintu @ Nitesh Mishra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0171
Code Of Criminal Procedure, 1973 — Section 82, 161, 319, 438Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 77 of 117
High Courts08 Jun 2020Dismissed
Dr. Ashok Kumar Khare Vs State Of M.P
Madhya Pradesh High Court · (2020) 06 MP CK 0170
Medical Council Of India Post Graduate Medical Education Regulation, 2000 — Regulations 9(iv), 9(vi)Madhya Pradesh Autonomous Medical And Dental Post Graduate Course (Degree/Diploma) Admission Rules 2017 — Rule 2(vii), 5(ii), 6(iii)Constitution Of India, 1950 — Article 14, 226
High Courts08 Jun 2020Allowed
Anushree Goyal Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2020) 06 MP CK 0169
Constitution Of India, 1950 — Article 20(3), 226Guardians And Wards Act, 1890 — Section 4, 9Hindu Minority and Guardianship Act, 1956 — Section 6, 6(a)
High Courts08 Jun 2020Allowed
Anushree Goyal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2020) 06 MP CK 0016
Constitution Of India, 1950 — Article 20(3), 226Guardians And Wards Act, 1890 — Section 4, 9Hindu Minority And Guardianship Act, 1956 — Section 6, 6(a)
High Courts05 Jun 2020Dismissed
Santosh Kumar Sihare Vs State Of M.P And Ors
Madhya Pradesh High Court · (2020) 06 MP CK 0187
Constitution Of India, 1950 — Article 226
High Courts05 Jun 2020Disposed Of
Sitaram Chandak Vs State Of M.P And Ors
Madhya Pradesh High Court · (2020) 06 MP CK 0168
High Courts05 Jun 2020Dismissed
Jamanabai D/o Mangilal And Others Vs Dinesh s/o Late Shri Rugnath Maali And Others
Madhya Pradesh High Court · (2020) 06 MP CK 0167
Code Of Civil Procedure, 1908 — Section 10Constitution Of India, 1950 — Article 227
High Courts05 Jun 2020Allowed/ Disposed Of
Gulab Singh Dhakad Vs State Of M.P And Others
Madhya Pradesh High Court · (2020) 06 MP CK 0166
Constitution Of India, 1950 — Article 226
High Courts05 Jun 2020Dismissed
R. K. Singh Vs State Of Madhya Pradesh & Anothers
Madhya Pradesh High Court · (2020) 06 MP CK 0165
Constitution Of India, 1950 — Article 226
High Courts05 Jun 2020Allowed
Brilliant Foundation Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2020) 06 MP CK 0164
Constitution Of India, 1950 — Article 226Stamps Act, 1989 — Section 5(e)(ii), 25 25(c),45
High Courts05 Jun 2020Dismissed
Krishna @ Krishnakumar Vs Smt. Vaijantibai & Others
Madhya Pradesh High Court · (2020) 06 MP CK 0163
Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 18 Rule 4Registration Act, 1908 — Section 17Constitution Of India, 1950 — Article 227
High Courts05 Jun 2020Dismissed
Fide Ali S/o Hakimuddinji Bohra Vs Zaffar Hussain S/o Mohammad Hussain
Madhya Pradesh High Court · (2020) 06 MP CK 0162
Constitution Of India, 1950 — Article 227Registration Act, 1908 — Section 17
High Courts05 Jun 2020Dismissed
Smt. Pinki Vs Pawan Rathore
Madhya Pradesh High Court · (2020) 06 MP CK 0161
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Jun 2020Dismissed
Rinku Karan Raj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0160
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 302, 394, 397, 460
High Courts05 Jun 2020Disposed Of
Sureshchandra Prajapat Vs Smt. Madhukanta & Others
Madhya Pradesh High Court · (2020) 06 MP CK 0158
Motor Vehicle Act, 1988 — Section 173, 173(1)
High Courts05 Jun 2020Allowed
Abdul Waheed Khan S/o Shri A.S. Khan And Other Vs Madhya Pradesh Power Management Company Limited And Another
Madhya Pradesh High Court · (2020) 06 MP CK 0157
Code Of Civil Procedure, 1908 — Section 24, 151Constitution Of India, 1950 — Article 226
High Courts05 Jun 2020Dismissed
Harish Kumar S/o late Shri Jagannathji Umrao Vs Rameshchandra S/o late Shri Jagannathji Umrao
Madhya Pradesh High Court · (2020) 06 MP CK 0156
Code Of Civil Procedure, 1908 — Section 24, 151Constitution Of India, 1950 — Article 227
High Courts05 Jun 2020Disposed Of
Satish Malviya Vs Panchayat And Rural Development Department And Others
Madhya Pradesh High Court · (2020) 06 MP CK 0155
Madhya Pradesh Panchayat Service (Discipline & Appeal ) Rules, 1999 — Rule 7
High Courts05 Jun 2020Dismissed
Prateek Sonvalkar Vs State Of M.P
Madhya Pradesh High Court · (2020) 06 MP CK 0154
Madhya Pradesh Civil Services (Classification, Control & Appeal) Rues, 1996 — Section 23
High Courts05 Jun 2020Dismissed
Dr. Shyam Bahadur Singh Vs Rajmata Vijayaraje Scindia Krishi Vishwavidyalaya
Madhya Pradesh High Court · (2020) 06 MP CK 0153