High Courts16 Jun 2020Dismissed

Rasal Singh Vs Dr. Govind Singh

Madhya Pradesh High Court · (2020) 06 MP CK 0067

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Registration Act, 1908 — Section 17(1)(b), 49Conduct Of Elections Rules, 1961 — Rule 4(a)
High Courts16 Jun 2020

Mohan Shivhare Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 06 MP CK 0066

Constitution Of India, 1950 — Article 51A(d)Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21(b)
High Courts16 Jun 2020Allowed

Rajkumar Pasi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 06 MP CK 0065

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 147, 148, 294, 302, 307, 323, 324, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X), 3(2)(V)
High Courts15 Jun 2020Allowed

Suresh Kumar Sharma Vs State Of M.P.

Madhya Pradesh High Court · (2020) 06 MP CK 0198

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468Constitution Of India, 1950 — Article 21
High Courts15 Jun 2020

Makhan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 06 MP CK 0075

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 397Constitution Of India, 1950 — Article 51A(d)
High Courts15 Jun 2020Allowed

Raghuraj Singh Tomar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 06 MP CK 0072

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468Madhya Pradesh Recognised Examinations Act, 1937— Section 3, 4
High Courts12 Jun 2020Dismissed

Rakesh Jain Vs State Of M.P.

Madhya Pradesh High Court · (2020) 06 MP CK 0196

Code Of Criminal Procedure, 1973 — Section 161, 164, 190, 226, 227, 228, 482Indian Penal Code, 1860 — Section 392, 411, 412Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13