High Courts04 Aug 2020Allowed
Balkishan Alias Maharaj Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0003
Indian Penal Code, 1860 — Section 363, 366A, 368
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 62 of 117
High Courts31 Jul 2020Dismissed
Maqsood Khan Vs State Of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0195
Constitution Of India, 1950 — Article 226
High Courts31 Jul 2020Allowed/ Disposed Of
Savita Vs State Of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0057
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 301(2), 438Indian Penal Code, 1860 — Section 323, 336, 341, 342, 354, 392, 456, 506
High Courts31 Jul 2020Dismissed
Ashok Singh Vs Vivek Narayan Shejwalkar
Madhya Pradesh High Court · (2020) 07 MP CK 0055
Code Of Civil Procedure, 1908 — Section 151Representation Of Peoples Act, 1951 — Section 101, 199(1)Conduct Of Election Rules, 1961 — Rule 49A, 56D
High Courts31 Jul 2020Disposed Of
Sagar Pandey And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0054
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts31 Jul 2020Dismissed
Jitendra Sharma Vs State Of M.P.
Madhya Pradesh High Court · (2020) 07 MP CK 0053
Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2), 5(a)Indian Penal Code, 1860 — Section 147, 149, 302, 323, 459
High Courts31 Jul 2020Allowed/ Disposed Of
Devendra Singh Vs State Of M.P.
Madhya Pradesh High Court · (2020) 07 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 439Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 294, 307, 323, 506
High Courts30 Jul 2020Dismissed
Dhanraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 37(1)(b)
High Courts30 Jul 2020Disposed Of
Mangal Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0014
Indian Penal Code, 1860 — Section 326
High Courts30 Jul 2020Allowed
Kalu @ Kaluram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0013
Limitation Act, 1963 — Section 5
High Courts30 Jul 2020Allowed
Anees Khan & Another Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)(ii)
High Courts29 Jul 2020Dismissed
Zakir Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 304II, 394
High Courts29 Jul 2020Dismissed
Madhavsingh Tomar & Ors. Vs M. P. Power Management Co. Ltd. & Ors
Madhya Pradesh High Court · (2020) 07 MP CK 0020
Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 1(1)Madhya Pradesh Revision Of Pay Rules, 2009 — Rule 9Constitution Of India, 1950 — Article 136, 141
High Courts29 Jul 2020Partly Allowed
Dallu Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 313, 360, 374(2)Indian Penal Code, 1860 — Section 307, 324Evidence Act, 1872 — Section 134
High Courts29 Jul 2020Partly Allowed
Amit Kumar Mishra Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0018
Indian Penal Code, 1860 — Section 302, 304II, 323, 324Evidence Act, 1872 — Section 32, 32(1), 134
High Courts29 Jul 2020Dismissed
Ajay Kumar Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 468, 471Information Technology (Amendment) Act, 2008 — Section 66C, 66D
High Courts29 Jul 2020Disposed Of
Mahendra Kumar Malviya Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0016
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Police Act, 1861 — Section 2, 7, 7(b), 30, 30A, 46(2)High Court Of Madhya Pradesh Rules, 2008 — Rule 8(3)
High Courts28 Jul 2020Dismissed
Vijay Kumar Chouraisya Vs Punjab National Bank Others
Madhya Pradesh High Court · (2020) 07 MP CK 0037
Madhya Pradesh Uchcha Nyayalya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts28 Jul 2020Allowed/ Disposed Of
Jaan Alam And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0035
Arms Act, 1959 — Section 25(1B)AIndian Penal Code, 1860 — Section 34, 307, 307(2), 324
High Courts28 Jul 2020Dismissed
Pintu @ Rakesh Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0034
Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363