High Courts06 Aug 2020Allowed
Monu Sarathe Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 380, 454
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 61 of 117
High Courts06 Aug 2020Allowed
Rajesh Alias Pillu Patel (Lodhi) Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0008
Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 26Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts05 Aug 2020Allowed
Subhash Vs Dena Bank Head Office Mumbai And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0267
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 359
High Courts05 Aug 2020Dismissed
Ashok Kumar Mishra Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0266
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2020Disposed Of
Munna Singh Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0265
High Courts05 Aug 2020Dismissed
Bhawar Lal Choudhary Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 08 MP CK 0264
Constitution Of India, 1950 — Article 136, 141Madhya Pradesh Revision Of Pay Rules, 2009 — Rule 9Code Of Civill Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 1(1)
High Courts05 Aug 2020Disposed Of
Mohar Singh Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0016
High Courts05 Aug 2020Disposed Of
Sanjay Shrivastava And Others Vs State Of M.P. Through School Education Department And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0015
High Courts05 Aug 2020Disposed Of
Shri Krishna Kushwaha Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0014
High Courts05 Aug 2020Allowed
Gopal Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0002
Indian Penal Code, 1860 — Section 34, 148, 149, 302
High Courts05 Aug 2020Dismissed
Manni Lal Ahirwar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0001
Constitution Of India, 1950 — Article 226
High Courts04 Aug 2020Dismissed
Rachana Construction Co. Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 08 MP CK 0268
Constitution Of India, 1950 — Article 32, 137, 145Code Of Civill Procedure, 1908 — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1, Order 47 Rule 1(1)
High Courts04 Aug 2020Partly Allowed
Babloo @ Kamal Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0153
Code Of Criminal Procedure, 1973 — Section 374(3), 397, 401Indian Penal Code, 1860 — Section 498ALimitation Act, 1963 — Section 5
High Courts04 Aug 2020Dismissed
M. P. State Co-Operative Oil Seed And Others Vs Ravindra Lele
Madhya Pradesh High Court · (2020) 08 MP CK 0019
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Madhya Pradesh Cooperative Societies Act, 1960 — Section 64Constitution Of India, 1950 — Article 226
High Courts04 Aug 2020Allowed
Bansi Vs State of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0018
Madhya Pradesh Excise Act, 1915 — Section 34(1), 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Aug 2020Disposed Of
Charan Singh Baghel Vs State of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0017
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 305
High Courts04 Aug 2020Allowed
Kabiruddin Alias Unish Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0007
Indian Penal Code, 1860 — Section 406, 407, 420Code Of Criminal Procedure, 1973 — Section 301, 438(2)Constitution Of India, 1950 — Article 21
High Courts04 Aug 2020Allowed
Vinod Raghuvanshi Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 08 MP CK 0006
Indian Penal Code, 1860 — Section 120B, 193, 205, 206, 209, 420, 463, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 190, 195, 195(1), 195(1)(b), 195(1)(b)(i), 195(1)(b)(ii), 195(1)(b), 195(4), 197, 197(1), 200, 340, 340(1), 344, 344(3), 464, 465, 476, 476A, 476B, 476(1), 482Advocates Act, 1961 — Section 49(1)(c)
High Courts04 Aug 2020Disposed Of
Smt. Bindia Chawla And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0005
Constitution Of India, 1950 — Article 226
High Courts04 Aug 2020Disposed Of
Vinod Yadav And Another Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0004
Indian Penal Code, 1860 — Section 34, 307, 394Code Of Criminal Procedure, 1973 — Section 301(2), 439Arms Act, 1959 — Section 25(10)(1b), 27