High Courts26 Aug 2020Dismissed
Shashikant Rai Vs High Court Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2020) 08 MP CK 0170
Indian Penal Code, 1860 — Section 34, 294. 323, 325, 506Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 51 of 117
High Courts26 Aug 2020Disposed Of
Bijju @ Brijendra Tiwari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0124
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(1), 34(2), 59A
High Courts26 Aug 2020Disposed Of
Santosh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0123
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 404Code Of Criminal Procedure, 1973 — Section 309, 439Arms Act, 1959 — Section 25, 27
High Courts26 Aug 2020Dismissed
Jai Kishore Rajauria Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0122
High Courts26 Aug 2020Allowed/ Disposed Of
Dharmendra Alias Chotu Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0121
Indian Penal Code, 1860 — Section 307, 380, 459Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25, 27
High Courts26 Aug 2020Disposed Of
Pawan Alias chela Jatav Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0120
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 301, 389(1)Arms Act, 1959 — Section 25(1)(a)
High Courts26 Aug 2020Dismissed
Mahila Phoolabai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0119
Indian Penal Code, 1860 — Section 375, 376, 376(2), 376(2)(i), 376(2)(n)Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
High Courts25 Aug 2020Dismissed
Sunil Kumar Jeevtani Vs State Of M.P. & Anr
Madhya Pradesh High Court · (2020) 08 MP CK 0175
Constitution Of India, 1950 — Article 226
High Courts25 Aug 2020Allowed
Vidhyashankar Vajpayee Vs Harveer Singh & Ors.
Madhya Pradesh High Court · (2020) 08 MP CK 0174
Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 227
High Courts25 Aug 2020
Kalla @ Kalyan And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0129
Indian Penal Code, 1860 — Section 149, 307, 323
High Courts25 Aug 2020
Bharat Singh & Others Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0128
Indian Penal Code, 1860 — Section 148, 149, 302, 307
High Courts25 Aug 2020Allowed
Parmanand Kushwah Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0127
Constitution Of India, 1950 — Article 226
High Courts25 Aug 2020Allowed
Manik Chandra Sharma and Ors. Vs State Of M.P. & Anr
Madhya Pradesh High Court · (2020) 08 MP CK 0126
Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 34, 294, 323, 452, 506
High Courts25 Aug 2020Dismissed
M/s. Eagle Seeds & Biotech Ltd Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0125
Code Of Criminal Procedure, 1973 — Section 482Seeds Act, 1966 — Section 6, 19Essential Commodities Act, 1955 — Section 3, 3(1), 7
High Courts25 Aug 2020Allowed/ Disposed Of
Mangilal Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0098
Indian Penal Code, 1860 — Section 325
High Courts25 Aug 2020Allowed
Akash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0097
Code Of Criminal Procedure, 1973 — Section 389(1)Limitation Act, 1963 — Section 5
High Courts25 Aug 2020Disposed Of
Awadhesh Kumar Verma Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 389(1)Prevention Of Corruption Act, 1988 — Section 13(1)(c)Constitution Of India, 1950 — Article 21
High Courts24 Aug 2020Allowed
Rani Durgawati Vishwavidyalaya, Jabalpur & Others Vs Dr. Kunal Kanti Majee
Madhya Pradesh High Court · (2020) 08 MP CK 0178
Constitution Of India, 1950 — Article 366(25)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth ko Appeal) Adhiniyam, 2005 — Section 2(1)Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 12(3), 12(4), 12(4A), 15(7), 24(xxxii), 49, 55
High Courts24 Aug 2020Dismissed
Abhishek Sharma Vs State of M.P
Madhya Pradesh High Court · (2020) 08 MP CK 0177
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts24 Aug 2020Dismissed
District Co-Operative Central Bank Ltd., Jabalpur & Anr. Vs Hari Shankar Dubey & Anr
Madhya Pradesh High Court · (2020) 08 MP CK 0176
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth ko Appeal) Adhiniyam, 2005 — Section 2(1)