High Courts20 Oct 2020Allowed
Kishore Kumar Mishra @Abhay Mishra Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0214
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 419, 420, 467, 468, 471
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 22 of 117
High Courts20 Oct 2020Allowed
Samar Bahadur Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0213
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 419, 420, 467, 468, 471
High Courts20 Oct 2020
Rajeev Sharma And Others Vs Rambai Sharma And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0212
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5
High Courts20 Oct 2020Allowed
Tulsidas Gupta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0211
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Drugs (Control) Act, 1949 — Section 5, 13Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts20 Oct 2020Allowed
Suraj Jaiswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0210
Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Oct 2020Allowed
Baliram Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0209
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 63, 366, 368, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts20 Oct 2020Allowed
Sheikh Salman Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0208
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts20 Oct 2020Disposed Of
Rakesh Yadav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0207
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts20 Oct 2020Allowed
Saurabh Kewat Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0205
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts20 Oct 2020Allowed
Kanai Sen Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0204
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 450
High Courts20 Oct 2020Allowed
Banshilal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0203
Code Of Criminal Procedure, 1973 — Section 437(3), 439Wildlife Protection Act, 1972 — Section 9, 39(1)(b), 51(1)
High Courts20 Oct 2020Allowed
Deepak Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0202
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts20 Oct 2020
Karan Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0201
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 11
High Courts20 Oct 2020Allowed
Shivendra Pratap Singh @ Vaibhav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0199
Code Of Criminal Procedure, 1973 — Section 473(3), 439Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts19 Oct 2020Disposed Of
Dhan Singh Chouhan Vs Tribal Affairs Department
Madhya Pradesh High Court · (2020) 10 MP CK 0198
Madhya Pradesh Uchcha Nyalayaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts19 Oct 2020Disposed Of
Shailendra Gond Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0197
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 42
High Courts19 Oct 2020Allowed
Golu Alias Shailendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0196
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 366, 376(2)(n), 506
High Courts19 Oct 2020Allowed
Dipesh @ Jugal Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0195
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts19 Oct 2020Allowed
Amir Khan @ Sheikh Ullah And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0194
Code Of Criminal Procedure, 1973 — Section 161, 164, 438, 438(2)Indian Penal Code, 1860 — Section 34, 354, 354(Ka), 354(Gha)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts19 Oct 2020Dismissed
Milan Barman And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0193
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 304, 324, 452