High Courts22 Oct 2020Allowed
Ravendra Pandey Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0235
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 323, 327, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 21 of 117
High Courts22 Oct 2020Allowed
Bhopat Singh Uikey Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0234
Code Of Criminal Procedure, 1973 — Section 437(3), 439Wildlife Protection Act, 1972 — Section 9, 39, 51, 52
High Courts22 Oct 2020Allowed
Shiv Kumar @Kallu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0233
Code Of Criminal Procedure, 1973 — Section 437(3), 439Wildlife Protection Act, 1972 — Section 9, 39, 51, 52
High Courts21 Oct 2020Dismissed
Jitendra Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0232
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 302, 323, 324, 325, 326, 342, 506
High Courts21 Oct 2020Allowed
Rambahadur Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0231
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts21 Oct 2020Allowed
Pradeep Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0230
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts21 Oct 2020Allowed
Satyam Kuchbandiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0229
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 392
High Courts21 Oct 2020Allowed
Bhag Bai (Correct Name Bhagwati Bai) Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0228
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 147, 148, 294, 323, 341, 452, 506
High Courts20 Oct 2020Allowed
Rinku Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0226
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)
High Courts20 Oct 2020Disposed Of
Rahman Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0225
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457
High Courts20 Oct 2020Dismissed
Asharam @ Ashaman Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0224
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts20 Oct 2020Allowed
Pramod Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0223
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376 (2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts20 Oct 2020Allowed
Amit Kumar Kundu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0222
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 420Evidence Act, 1872 — Section 27
High Courts20 Oct 2020Dismissed
Manjur @ Sharifuddin Hussain Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0221
Code Of Criminal Procedure, 1973 — Section 220, 439Indian Penal Code, 1860 — Section 34, 307, 353Arms Act, 1959 — Section 25, 27
High Courts20 Oct 2020Allowed
Sanjay Beldar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0220
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 327, 341, 506
High Courts20 Oct 2020Allowed
Kamlesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0219
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457
High Courts20 Oct 2020Partly Allowed
Rahul And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0218
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts20 Oct 2020Disposed Of
Vinod Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0217
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392
High Courts20 Oct 2020Allowed
Ravendra Keawt Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0216
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts20 Oct 2020Dismissed
Suraj Singh Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0215
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4