High Courts14 Nov 2019Allowed
Rajkumar Upadhyay Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0110
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2019
1,441 judgments · page 13 of 73
High Courts14 Nov 2019Allowed
O.P. Shrivastava And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0109
Constitution Of India, 1950 — Article 16, 311Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 2(4)
High Courts14 Nov 2019Allowed
Nagpur Diocesan Trust Association And Another Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0108
Constitution Of India, 1950 — Article 14, 19, 21, 30Madhya Pradesh Land Revenue Code, 1959 — Section 44, 58, 180, 181, 182, 182(2), 248Code Of Criminal Procedure, 1973 — Section 145
High Courts14 Nov 2019Dismissed
Abhishek Swa Sahayata Samooh Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2019) 11 MP CK 0107
Constitution Of India, 1950 — Article 19, 21, 39(f), 226Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(A)
High Courts14 Nov 2019Allowed
Ajay Prakash Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0102
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 17, 18, 37
High Courts14 Nov 2019Disposed Of
Sunil Kumar Jain And Others Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 11 MP CK 0100
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 427Copyright Act, 1957 — Section 51, 63
High Courts14 Nov 2019Dismissed
Mahendra Alias Chhotu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0099
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376, 506
High Courts14 Nov 2019Disposed Of
Albel Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0082
Constitution Of India, 1950 — Article 14, 226
High Courts14 Nov 2019Allowed
Shashi Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts14 Nov 2019Allowed
Manoj Tomar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 406, 420, 506Negotiable Instruments Act, 1881 — Section 138
High Courts14 Nov 2019Allowed
Golu Meena Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 326, 427, 506
High Courts14 Nov 2019Allowed
Mohit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0078
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 498A, 506
High Courts14 Nov 2019Allowed
Ravi Kumar Mohta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0077
Code Of Criminal Procedure, 1973 — Section 161, 438, 438(2)Indian Penal Code, 1860 — Section 34, 406, 420
High Courts14 Nov 2019Allowed
Brajendra Singh Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 336
High Courts14 Nov 2019Allowed
Omveer Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts13 Nov 2019Partly Allowed
Arjun Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0074
Indian Penal Code, 1860 — Section 354
High Courts13 Nov 2019Disposed Of
Shailendra @ Shailu Bhatnagar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 438Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(da), 3(1)(dha), 3(2)(V)(A), 14A(3)Indian Penal Code, 1860 — Section 294, 323, 506
High Courts08 Nov 2019Allowed
Purnima Parekh And Ors Vs Ashok Kumar Shrivastava And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0278
Code Of Civil Procedure 1908 — Section 89, 151Transfer Of Property Act, 1882 — Section 3Indian Registration Act, 1908 — Section 30(2)
High Courts08 Nov 2019Dismissed
Pramod Goswami Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0068
Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Indian Penal Code, 1860 — Section 148, 294, 325, 376, 440, 447, 506IICode Of Criminal Procedure, 1973 — Section 320(8)
High Courts08 Nov 2019Allowed
Deendayal Prajapati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 323, 506