High Courts18 Nov 2019Dismissed
In Reference Vs Fauzia Usman Alias Monika Bedi
Madhya Pradesh High Court · (2019) 11 MP CK 0123
Code Of Criminal Procedure, 1973 — Section 378(4), 397, 401, 401(3), 439(4)Constitution Of India, 1950 — Article 142
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2019
1,441 judgments · page 12 of 73
High Courts18 Nov 2019Allowed
Ramesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0122
Indian Penal Code, 1860 — Section 34, 294, 302, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Nov 2019Allowed
Aman Rai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0121
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Evidence Act, 1872 — Section 27
High Courts18 Nov 2019Partly Allowed
Parmanandi Patel And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0117
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 34, 294, 323, 324, 452, 506
High Courts15 Nov 2019Dismissed
Ashish Wadhwa Vs Nidhi Wadhwa And Anr
Madhya Pradesh High Court · (2019) 11 MP CK 0280
Code Of Criminal Procedure, 1973 — Section 125, 127(2)Protection Of Women from Domestic Violence Act, 2005 — Section 12Hindu Marriage Act, 1955 — Section 24
High Courts15 Nov 2019Dismissed
Amar Singh And Another Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0120
Constitution Of India, 1950 — Article 243K, 243(O), 243ZG
High Courts15 Nov 2019Allowed
Vikram Sansi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0119
Code Of Criminal Procedure, 1973 — Section 439Excise Act, 1958 — Section 34(2)
High Courts15 Nov 2019Allowed
Raju Shah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0118
Code Of Criminal Procedure, 1973 — Section 439Excise Act, 1958 — Section 49(A)
High Courts15 Nov 2019Allowed
Deepak Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 11 MP CK 0116
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5, 6
High Courts15 Nov 2019Allowed
Dinesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0115
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
High Courts15 Nov 2019Allowed
Santosh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0114
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 394, 395
High Courts15 Nov 2019Disposed Of
Bajrang Kale Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0112
Constitution Of India, 1950 — Article 226Madhya Pradesh Pay Revision Rules, 2017 — Rule 1(B)(i)(vii)
High Courts15 Nov 2019Disposed Of
Naresh Chandra And Ors Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0111
Constitution Of India, 1950 — Article 14
High Courts15 Nov 2019Dismissed
Basanti @ Basant Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0106
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts15 Nov 2019Allowed
Ramkali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0105
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304B
High Courts15 Nov 2019Allowed
Vishal And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0104
Code Of Criminal Procedure, 1973 — Section 439Excise Act, 1958 — Section 34(2)
High Courts15 Nov 2019Allowed
Girraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0103
Code Of Criminal Procedure, 1973 — Section 439Excise Act, 1958 — Section 34(2)
High Courts15 Nov 2019Dismissed
Ku.Taneesha Sondhiya And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0101
Code Of Criminal Procedure, 1973 — Section 320, 320(1), 320(2), 320(3), 320(4), 482Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 7, 8
High Courts14 Nov 2019Disposed Of
Virendra Singh Bhandari Vs Nandlal Bhandari And Sons P.Ltd
Madhya Pradesh High Court · (2019) 11 MP CK 0272
Companies Act, 1956 — 293, 372, 441(2), 531A, 536(2), 537(1)English Bankruptcy Act, 1883 — Section 47Provincial Insolvency Act, 1920 — Section 53, 54
High Courts14 Nov 2019Allowed
Motilal Patidar And Another. Vs Narayan Patidar
Madhya Pradesh High Court · (2019) 11 MP CK 0113
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Indian Succession Act, 1925 — Section 63C