High Courts21 May 2018
Shivam @ Shyam Sundar Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 05 MP CK 0137
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 46 of 88
High Courts21 May 2018Dismissed
Gendalal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 2 MPWN 64
Indian Penal Code, 1860 — Section 300, 302, 307Arms Act, 1959 — Section 30
High Courts21 May 2018Partly Allowed
Lalla @ Nagendra Singh & Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 05 MP CK 0135
Indian Penal Code, 1860 — Section 34, 120B, 302, 324
High Courts21 May 2018Dismissed
Krishnbhan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 05 MP CK 0134
High Courts18 May 2018Dismissed
Ramesh Sharma Vs. State Of M.P
Madhya Pradesh High Court · (2018) 05 MP CK 0133
Code Of Criminal Procedure, 1973 — Section 227, 228, 482
High Courts18 May 2018Allowed
Siddharth Dev Singh Vs. State Of Madhya pradesh And Others
Madhya Pradesh High Court · (2019) 1 MPLJ 175
Madhya Pradesh Land Revenue Code, 1959 — Section 51, 51(1), 51(1)(iii), 51(2)Code Of Criminal Procedure, 1973 — Section 51, 51(1), 51(1)(a), 145, 145(1), 146, 209(4), 210
High Courts18 May 2018Dismissed
Vishan Singh Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 05 MP CK 0131
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts18 May 2018Partly Allowed
Pankaj Vs State Of Madhya pradesh And Others
Madhya Pradesh High Court · (2018) 05 MP CK 0130
Constitution of India 1950 — Article 14, 16
High Courts18 May 2018Dismissed
State Of Madhya Pradesh Vs. Ramroop
Madhya Pradesh High Court · (2018) 05 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 378Indian Penal Code, 1860 — Section 120B, 302
High Courts18 May 2018Dismissed
Suresh Prasad Patel And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 05 MP CK 0128
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 304I, 304II, 307, 323, 325, 341, 506IICode Of Criminal Procedure, 1973 — Section 161
High Courts18 May 2018Dismissed
Ganeshi Bai & Ors. Vs. State Of M.P
Madhya Pradesh High Court · (2018) 05 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 227, 228, 313, 397, 401Indian Penal Code — Section 107, 149, 294, 306, 308, 323
High Courts18 May 2018Allowed
Raghuveer Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 05 MP CK 0126
Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304I, 304IICode Of Criminal Procedure, 1973 — Section 161, 313, 374(2)
High Courts18 May 2018Dismissed
Badrilal Panwar Vs. State Of Madhya pradesh & Another
Madhya Pradesh High Court · (2018) 05 MP CK 0125
Constitution of India 1950 — Article 14, 226Code Of Civil Procedure, 1908 — Order 26 Rule 10AIndian Evidence Act, 1872 — Section 45
High Courts18 May 2018Dismissed
Poonam Nayak & Others Vs. Secretary, Mppsc, Indore
Madhya Pradesh High Court · (2018) 05 MP CK 0124
Constitution of India 1950 — Article 14, 226Code Of Civil Procedure, 1908 — Order 26 Rule 10AIndian Evidence Act, 1872 — Section 45
High Courts18 May 2018Disposed Off
Shivani Singh And Anr Vs State Of Madhya pradesh And Others
Madhya Pradesh High Court · (2019) 2 MPLJ 470
Constitution Of India, 1950 — Article 14, 19(1)(a), 19(1)(b), 19(1)(c), 19(1)(d), 19(1)(e), 19(1)(f), 19(1)(g), 19(2), 19(3), 19(4), 19(5), 19(6), 226Madhya Pradesh Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Adhiniyam, 2007 — Section 3(J), 4, 4(9), 6, 12, 13Income Tax Act, 1961 — Section 115(c)
High Courts17 May 2018Dismissed
Mangal Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 05 MP CK 0122
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 106
High Courts17 May 2018Disposed Off
Gwalior Development Authority. Versus Smt. Kiran Vasudev & Others
Madhya Pradesh High Court · (2018) 05 MP CK 0121
Madhya Pradesh Uchcha Nyayalay (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts17 May 2018Dismissed
Brajmohan S/O Laxminarayan Dhakad Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2018) 05 MP CK 0120
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 302
High Courts17 May 2018Allowed
Jagpal Singh Vs State Of Madhya pradesh And Others
Madhya Pradesh High Court · (2018) 05 MP CK 0119
Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2)(b), 5, 5(1)
High Courts17 May 2018Dismissed
Smt. Rajani Chandankhade Vs Union Of India And Others
Madhya Pradesh High Court · (2018) 05 MP CK 0118
Central Civil Services Leave Rules, 1972 — Rule 12