High Courts21 Aug 2018
Dheeraj And Sandeep Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0164
Indian Penal Code, 1860 — Section 394Evidence Act, 1872 — Section 9Code Of Criminal Procedure, 1973 — Section 162
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 12 of 88
High Courts21 Aug 2018Partly Allowed
Brajendra Sharma And Another Vs Hussain Khan And Others
Madhya Pradesh High Court · (2018) 08 MP CK 0163
Code Of Criminal Procedure, 1973 — Section 156(3), 197, 200, 202, 202(2), 397, 401Indian Penal Code, 1860 — Section 120B, 420, 461, 466, 468, 471
High Courts21 Aug 2018Dismissed
Bhuru Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0162
Indian Penal Code, 1860 — Section 307, 324Code Of Criminal Procedure, 1973 — Section 374
High Courts21 Aug 2018Partly Allowed
Pradeep & Anr Vs. State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0161
Indian Penal Code, 1860 — Section 34, 307, 324, 326Code Of Criminal Procedure, 1973 — Section 313, 320
High Courts21 Aug 2018Dismissed
Liyakatuddin Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0160
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 107, 306, 498AEvidence Act, 1872 — Section 113A
High Courts21 Aug 2018Dismissed
Babloo Alias Devanand Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0159
Indian Penal Code, 1860 — Section 107, 306Evidence Act, 1872 — Section 65(c), 113BCode Of Criminal Procedure, 1973 — Section 228
High Courts21 Aug 2018Allowed
Bhartiya Drugs And Chemicals Shramik Karmchari Parishad Vs State Of Madhya Pradesh& Others
Madhya Pradesh High Court · (2018) 08 MP CK 0158
Industrial Disputes Act, 1947 — Section 10, 25O, 33C, 33C(1), 33C(2)
High Courts21 Aug 2018Allowed
Hakamsingh And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0157
Code Of Criminal Procedure, 1973 — Section 34, 313, 325, 374Indian Penal Code, 1860 — Section 34, 176, 201, 304, 304B, 498ADowry Prohibition Act, 1961 — Section 2
High Courts20 Aug 2018Dismissed
Gaffar & Anr Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0156
Code Of Criminal Procedure, 1973 — Section 34, 313, 325, 374Indian Penal Code, 1860 — Section 147, 149, 307, 320, 325, 326
High Courts20 Aug 2018Dismissed
Bharat Alias Sooraj Jain Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0155
Indian Penal Code, 1860 — Section 148, 149, 302, 328, 379, 449Evidence Act, 1872 — Section 27
High Courts20 Aug 2018Disposed Off
Kadam Singh Vs CEO & Ors
Madhya Pradesh High Court · (2018) 08 MP CK 0154
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 89, 92, 92(2)
High Courts20 Aug 2018Dismissed
Ashok Singh Tomar & another. Vs Amarsingh Mali & others
Madhya Pradesh High Court · (2018) 08 MP CK 0153
Code Of Civil Procedure, 1908 — Order 41 Rule 27, Section 100
High Courts20 Aug 2018Disposed Off
Sadhana Baghel & another. Vs State of Madhya Pradesh & other
Madhya Pradesh High Court · (2018) 08 MP CK 0152
Indian Penal Code, 1860 — Section 141, 143, 503, 506Code Of Criminal Procedure, 1973 — Section 144, 151
High Courts20 Aug 2018Dismissed
Rafiq Khan Vs. State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0151
Indian Penal Code, 1860 — Section 342, 376, 506
High Courts20 Aug 2018Dismissed
Pradeep Mandeliya Vs State of Madhya Pradesh & Another
Madhya Pradesh High Court · (2018) 08 MP CK 0150
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts20 Aug 2018Dismissed
Nai Dunia Vs Labour Department
Madhya Pradesh High Court · (2018) 08 MP CK 0149
Working Journalists and other News Paper Employees (Conditions of Service) and Miscellaneous Provision Act, 1955 — Section 17, 17(2)Industrial Disputes Act, 1947 — Section 10, 10(4)
High Courts20 Aug 2018Dismissed
Vimla Thapak Vs Madhya Pradesh Madhya Kshetra Vidyut Vitran Company Ltd. Bhopal and others
Madhya Pradesh High Court · (2018) 08 MP CK 0148
Code Of Criminal Procedure, 1973 — Section 482Electricity Act, 2003 — Section 126, 126(3), 127, 135, 135(1), 138
High Courts20 Aug 2018Dismissed
Vikas Builders Vs M.P. Rural Road Development Authority
Madhya Pradesh High Court · (2018) 08 MP CK 0147
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7, 7B(1), 7B(2A), 19
High Courts20 Aug 2018Dismissed
Ambrish Kela Vs Revenue Department
Madhya Pradesh High Court · (2018) 08 MP CK 0146
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33, Order 47 Rule 1, Section 114
High Courts20 Aug 2018Dismissed
Praveen Padiyar Vs State Of Mp & Ors
Madhya Pradesh High Court · (2018) 08 MP CK 0145
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 47 Rule 1, Section 114