High Courts23 Aug 2018Dismissed
Mukid Ullah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0185
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 465, 466, 474
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 11 of 88
High Courts23 Aug 2018Dismissed
Gramin Vidyut Sahakari Samiti Vs Lila Bai
Madhya Pradesh High Court · (2018) 08 MP CK 0184
Madhya Pradesh Cooperative Societies Act, 1960 — Section 2(z), 94
High Courts23 Aug 2018Dismissed
Rambai Vs Kashiram & Ors
Madhya Pradesh High Court · (2018) 08 MP CK 0182
Indian Penal Code, 1860 — Section 294, 323, 325
High Courts23 Aug 2018Dismissed
Regional Provident Fund Commissioner Employees Provident Fund Organization Vs Kushlesh Kumar Gorana
Madhya Pradesh High Court · (2018) 08 MP CK 0181
Madhya Pradesh Uchcha Nyaylaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Employees Pension Scheme, 1995 — Section 11(3)
High Courts23 Aug 2018Allowed
State Of Madhya Pradesh Vs Rameshchandra (Deceased) Through Lrs Smt. Gomati & Others)
Madhya Pradesh High Court · (2018) 08 MP CK 0180
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 47 Rule 27Constitution of India, 1950 — Article 12(3), 363
High Courts23 Aug 2018Dismissed
Abdul Wahab & Ors Vs State of Madhya Pradesh & Another
Madhya Pradesh High Court · (2018) 08 MP CK 0179
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Indian Stamp Act, 1899 — Section 33Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Aug 2018Dismissed
Birani Sons Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2018) 08 MP CK 0178
Constitution of India, 1950 — Article 222, 226, 227Indian Stamp Act, 1899 — Section 33Madhya Pradesh Uchcha Nyaylaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2, 2(1)
High Courts23 Aug 2018Dismissed
Rajesh Dandotiya S/o Ramjilal Vs State of Madhya Pradesh & ors
Madhya Pradesh High Court · (2018) 08 MP CK 0177
Code Of Criminal Procedure, 1973 — Section 482Prevention of Corruption Act, 1988 — Section 7, 13Evidence Act, 1872 — Section 65B
High Courts23 Aug 2018Allowed
Vijita Salotra Kumar Vs Neha Malviya and others
Madhya Pradesh High Court · (2018) 08 MP CK 0176
Code Of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 2(1), 2(f), 12, 12(1), 19, 20, 27, 31
High Courts23 Aug 2018Disposed Off
Deepak Namdev Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0175
Code Of Criminal Procedure, 1973 — Section 357, 397, 401Indian Penal Code, 1860 — Section 279, 294, 307, 324, 326, 506II
High Courts23 Aug 2018Dismissed
Mohd. Tariq Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0174
Indian Penal Code, 1860 — Section 201, 302, 364Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106, 114
High Courts21 Aug 2018
Keshav Singh Chauhan Vs Mrs. Deepti Gaur and others
Madhya Pradesh High Court · (2018) 08 MP CK 0173
Constitution of India, 1950 — Article 215
High Courts21 Aug 2018Dismissed
Jiwaji University, Gwalior Thr. Vs Shri Kanha Shiksha Prasar Prachar Samaj Kalyan Samiti Thr
Madhya Pradesh High Court · (2018) 08 MP CK 0172
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 23, 24, 24(xxxiv)
High Courts21 Aug 2018Dismissed
Maulana Imtiyaz Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2018) 08 MP CK 0171
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts21 Aug 2018Allowed
Ajit Prasad & Anr Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2018) 08 MP CK 0170
Constitution of India, 1950 — Article 166
High Courts21 Aug 2018Dismissed
Vinod Kumar Mishra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0169
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302
High Courts21 Aug 2018Partly Allowed
Ramavatar Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0168
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304II, 449
High Courts21 Aug 2018Allowed
Narayan Makwana & Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0167
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 375, 361, 366, 376
High Courts21 Aug 2018Dismissed
Yashvardhan Sharma s/o of Shri Veerendra Sharma and three Ors Vs State Of Madhya Pradesh & ORS
Madhya Pradesh High Court · (2018) 08 MP CK 0166
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498AHindu Marriage Act, 1955 — Section 9
High Courts21 Aug 2018Allowed
Deepnarayan Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2018) 08 MP CK 0165
Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2), 3(4), 5