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Madhya Pradesh High Court judgments, 2016

739 judgments · page 12 of 37

High Courts14 Sept 2016Dismissed

Sir Aurobindo College Dentistry Vs Union of India

Madhya Pradesh High Court · (2016) 3 JabLJ 388 : (2017) 1 MPLJ 515

Constitution of India, 1950 - Article 226Dentists Act, 1948 - Section 10BMadhya Pradesh Niji Vyavasayik Shikshan Sansthan (Pravesh Ka Viniyaman Evam Shulk Ka Nirdharan) Adhiniyam, 2007 - Section 4(1)(2)
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High Courts12 Sept 2016Dismissed

Balkishan Sharma Vs Balaji Cold Storage and Ice Factory

Madhya Pradesh High Court · (2017) 1 BC 55 : (2017) 1 DCR 190 : (2017) 1 DRTC 828 : (2017) 1 NIJ 420

Constitution of India, 1950 - Article 226, Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 17, Section 34Security Interest (Enforceme
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High Courts08 Sept 2016Dismissed

Sagar Namdeo Vs State of M.P.

Madhya Pradesh High Court · (2017) CriLJ 781

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 341, Section 354, Section 354D, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1-1
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High Courts08 Sept 2016Dismissed

R.K. Solanki Vs Central Bank of India

Madhya Pradesh High Court · (2017) 1 MPLJ 106

Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 - Regulation 24-AConstitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 354
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High Courts07 Sept 2016Disposed Off

Pooransingh Sisodia Vs High Court of M.P.

Madhya Pradesh High Court · (2016) 3 JabLJ 270 : (2016) 4 MPLJ 580

Constitution of India, 1950 - Article 226, Article 227Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 - Rule 14(3), Rule 15(1), Rule 15(3)
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High Courts06 Sept 2016Allowed

Central Bank of India Vs Directorate of Enforcement

Madhya Pradesh High Court · (2017) 171 AIC 508

Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 453, Section 65Penal Code, 1860 (IPC) - Section 34, Section 409, Section 420, Section 467, Section 468, Section 471Prevention of Money-Laundering Act, 2002 - Section 3, Sect
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