High Courts12 Feb 2015Partly Allowed
Union Of India Vs Pradeep Kumar Jain
Madhya Pradesh High Court · (2015) 02 MP CK 0052
Arbitration and Conciliation Act, 1996 - Section 30, 31, 31(3), 34, 37
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 46 of 54
High Courts12 Feb 2015Dismissed
Sunpetpack Jabalpur Pvt. Ltd. Company Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 292
Constitution of India, 1950 - Article 14
High Courts12 Feb 2015Allowed
R.K. Vishwakarma Vs The M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2015) 2 JLJ 12 : (2015) 3 MPLJ 273
High Courts12 Feb 2015Allowed
Raghuveer Prasad Vs State of M.P.
Madhya Pradesh High Court · (2015) 4 CGLJ 21 : (2015) 2 JLJ 318 : (2015) 2 MPHT 351 : (2015) 2 MPJR 242
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 366, 376, 376(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts11 Feb 2015Allowed
Mahendra Dixit and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPHT 286
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 39, 482Judges (Protection) Act, 1985 - Section 3
High Courts11 Feb 2015Disposed off
Sageer Ali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0089
High Courts11 Feb 2015
Rambharat Vs State of M.P.
Madhya Pradesh High Court · (2015) 02 MP CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 3(2)(v), 376(1), 450
High Courts11 Feb 2015Dismissed
Sheikh Alimuddin and Others Vs Central Bureau of Investigation and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0053
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 210, 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 406, 409, 420
High Courts09 Feb 2015Dismissed
Rahul Bhartia and Others Vs Dental Council of India and Others
Madhya Pradesh High Court · AIR 2015 MP 111 : (2015) 2 MPJR 356
Constitution of India, 1950 - Article 14, 19(1)(9)Dentists Act, 1948 - Section 20
High Courts09 Feb 2015Dismissed
Rani Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0149
Constitution of India, 1950 - Article 15(4), 16(4), 173, 191, 193Representation of the People Act, 1950 - Section 20Representation of the People Act, 1951 - Section 5
High Courts09 Feb 2015
Naresh Vaswani Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 164, 223, 228, 319, 323Penal Code, 1860 (IPC) - Section 307
High Courts09 Feb 2015
In Reference Vs Bal Krishna Shukla
Madhya Pradesh High Court · (2015) 2 MPHT 192
Contempt of Courts Act, 1971 - Section 15(2)
High Courts09 Feb 2015Dismissed
New India Assurance Co. Vs Universal Transport Corp.
Madhya Pradesh High Court · (2015) 02 MP CK 0090
Carriers Act, 1865 - Section 3, 6, 8Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2
High Courts09 Feb 2015Allowed
Dilip Septa Vs Principal Secretary State of M.P. and 2 Others
Madhya Pradesh High Court · (2015) LabIC 1326
High Courts09 Feb 2015Allowed
S.D.A.M. College Vs National Council for Teacher Education
Madhya Pradesh High Court · (2015) 02 MP CK 0077
Constitution of India, 1950 - Article 226, 227
High Courts09 Feb 2015Partly Allowed
Raje Virendra Shah and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0076
Ancient Monuments and Archaeological Sites and Remains Act, 1958 - Section 2(g), 5, 5(6)Ancient Monuments Preservation Act, 1904 - Section 3
High Courts09 Feb 2015Dismissed
Akansha Chauhan Vs State of M.P.
Madhya Pradesh High Court · (2015) 02 MP CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 438Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts09 Feb 2015Dismissed
Babu Lal Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0072
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh Land Revenue Code, 1959 - Section 248
High Courts09 Feb 2015Partly Allowed
Unitech Limited Vs Madhya Pradesh Rural Road Development Corporation
Madhya Pradesh High Court · (2015) 02 MP CK 0069
Arbitration and Conciliation Act, 1996 - Section 14, 14(2), 16, 16(2), 16(5)Constitution of India, 1950 - Article 1
High Courts09 Feb 2015Dismissed
Prabhulal Gupta Vs Ganeshdeen Patel
Madhya Pradesh High Court · (2015) 02 MP CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313, 482, 91Negotiable Instruments Act, 1881 (NI) - Section 138