High Courts13 Feb 2015Partly Allowed
Habib Khan Vs State of M.P.
Madhya Pradesh High Court · (2015) 02 MP CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 294, 302, 304, 307
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 45 of 54
High Courts13 Feb 2015Dismissed
R.G. Agricultural Corporation and Others Vs Municipal Council and Others
Madhya Pradesh High Court · (2015) 2 MPHT 246 : (2015) 2 MPLJ 709
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 17, 17(3-A), 4, 4(1), 6
High Courts13 Feb 2015Dismissed
Shiv Construction Vs Public Works Department
Madhya Pradesh High Court · AIR 2015 MP 42 : (2015) 3 BC 388
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 73
High Courts13 Feb 2015
Viveek Singh Parihar Vs Sweeta Singh Parihar
Madhya Pradesh High Court · (2015) 02 MP CK 0086
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 401
High Courts13 Feb 2015Dismissed
Khushal Singh Raghuvanshi Vs State of MP
Madhya Pradesh High Court · (2015) 02 MP CK 0046
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Feb 2015Partly Allowed
Suraj and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 MPHT 106
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 307, 323, 324, 326, 34
High Courts13 Feb 2015
Akbar Khan Vs State of M.P.
Madhya Pradesh High Court · (2015) 02 MP CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 311, 353(1), 397, 401Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts13 Feb 2015
Commissioner of Income Tax-I, Indore Vs Asian Natural Resources India Ltd.
Madhya Pradesh High Court · (2016) 282 CTR 569 : (2015) 235 TAXMAN 419
Income Tax Act, 1961 - Section 132, 139, 142(1), 143(2), 143(3)
High Courts12 Feb 2015Allowed
Bank of India and Others Vs Manish Sharma
Madhya Pradesh High Court · (2015) 3 BC 153
Constitution of India, 1950 - Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17
High Courts12 Feb 2015Partly Allowed
Ramesh Koll Vs Rajni and Others
Madhya Pradesh High Court · (2015) 3 MPHT 81 : (2015) 3 MPLJ 360
Motor Vehicles Act, 1988 - Section 173(1)
High Courts12 Feb 2015
Vidhya Manji Vs M.P. State Election Commission and Others
Madhya Pradesh High Court · (2015) 2 JLJ 60 : (2015) 2 MPJR 348 : (2015) 2 MPLJ 367
Constitution of India, 1950 - Article 226
High Courts12 Feb 2015
Shankar Lal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0107
Penal Code, 1860 (IPC) - Section 300, 307, 323, 324, 34
High Courts12 Feb 2015Dismissed
Manoj Agarwal Vs Geeta Singhal
Madhya Pradesh High Court · (2015) 02 MP CK 0094
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3)Constitution of India, 1950 - Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12, 13, 13(1), 13(2)
High Courts12 Feb 2015Allowed
Omkar and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 294Penal Code, 1860 (IPC) - Section 376(2)(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts12 Feb 2015Dismissed
State of Madhya Pradesh Vs Sadhu and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0087
Penal Code, 1860 (IPC) - Section 323, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v)
High Courts12 Feb 2015Partly Allowed
Jagdishchandra Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 2 MPJR 211 : (2015) 2 MPLJ 518
Madhya Pradesh Municipalities Act, 1961 - Section 187(b)
High Courts12 Feb 2015
Manoj Yadav Vs Maya
Madhya Pradesh High Court · (2015) 02 MP CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts12 Feb 2015
Suresh Kumar Soni and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 CCR 419
Criminal Procedure Code, 1973 (CrPC) - Section 161, 222Penal Code, 1860 (IPC) - Section 323, 324, 325, 326, 457
High Courts12 Feb 2015Dismissed
State of Madhya Pradesh Vs Ajay Sharma
Madhya Pradesh High Court · (2015) 02 MP CK 0078
Penal Code, 1860 (IPC) - Section 498-A
High Courts12 Feb 2015Dismissed
A.K. Khare Vs Indian Drugs and Pharmaceuticals Ltd. and Others
Madhya Pradesh High Court · (2015) 146 FLR 416 : (2015) 2 LLN 167 : (2015) LLR 655 : (2015) 2 MPHT 172
Industrial Disputes Act, 1947 - Section 33