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Madhya Pradesh High Court judgments, 2015

1,069 judgments · page 34 of 54

High Courts23 Mar 2015Partly Allowed

Haripal Vs Satila and Others

Madhya Pradesh High Court · (2015) 3 DMC 211

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9Criminal Procedure Code, 1973 (CrPC) - Section 125, 127, 482
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High Courts23 Mar 2015Allowed

Raju Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 03 MP CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 161Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113
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High Courts20 Mar 2015Dismissed

Sameer Kumar Sharma Vs M.P. Govt. and Others

Madhya Pradesh High Court · (2015) 03 MP CK 0108

Criminal Procedure Code, 1973 (CrPC) - Section 154(3), 227, 482Penal Code, 1860 (IPC) - Section 294, 323, 34, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10)
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High Courts20 Mar 2015Partly Allowed

Jai Prakash Agrawal Vs Anand Agrawal and Others

Madhya Pradesh High Court · (2015) 2 JLJ 162 : (2015) 4 MPLJ 293

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, 151Constitution of India, 1950 - Article 227Madhya Pradesh Civil Courts Act, 1958 - Section 15(2), 15(2)(3), 15(3), 2, 20
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