High Courts22 Apr 2015Dismissed
Tanwar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 645
Constitution of India, 1950 - Article 21, 227, 47, 48-A, 51AWater (Prevention and Control of Pollution) Act, 1974 - Section 25, 26
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 27 of 54
High Courts22 Apr 2015Dismissed
Tata Tea Ltd. Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2015) 83 VST 178
Constitution of India, 1950 - Article 286(a)
High Courts22 Apr 2015Disposed off
Ambika Prasad Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0096
Constitution of India, 1950 - Article 243(Q)Madhya Pradesh Municipalities Act, 1961 - Section 86, 87, 89, 90, 92
High Courts22 Apr 2015Allowed
Bhawani Deen Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPJR 289
General Clauses Act, 1897 - Section 23
High Courts22 Apr 2015Allowed
Tinku Rajoriya and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 186, 253, 341
High Courts22 Apr 2015Dismissed
Jitendra Kumar Saket Vs Saroj Kumari and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397(2), 482Penal Code, 1860 (IPC) - Section 494
High Courts21 Apr 2015Dismissed
Santosh and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) 3 MPHT 232 : (2015) 3 MPLJ 537
High Courts21 Apr 2015Dismissed
Sitaram Golhani Vs Nokhelal
Madhya Pradesh High Court · (2015) 04 MP CK 0115
High Courts21 Apr 2015Disposed off
Landmark Engineering Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0076
Arbitration and Conciliation Act, 1996 - Section 11(6)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 7, 7(1)
High Courts21 Apr 2015Dismissed
Mehmood Hussain Vs Nagar Panchyat Baadi
Madhya Pradesh High Court · (2015) 04 MP CK 0074
Madhya Pradesh Municipalities Act, 1961 - Section 109, 110, 323, 345, 355
High Courts21 Apr 2015Allowed
Asha Bajpai Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 169
High Courts21 Apr 2015Partly Allowed
Devesh Kumar Singh Parihar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0059
High Courts20 Apr 2015Disposed off
Nand Kishore Ojha Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 JLJ 348 : (2015) 3 MPLJ 428
High Courts20 Apr 2015Allowed
Dilip Kumar Tamrakar Vs Nisha Tamrakar
Madhya Pradesh High Court · (2015) 04 MP CK 0111
Dowry Prohibition Act, 1961 - Section 6, 6(2), 6(3A), 6(3-A)Family Courts Act, 1984 - Section 19, 7, 7(1)Penal Code, 1860 (IPC) - Section 498-A
High Courts20 Apr 2015Disposed off
Pawan Kumar Vs Union of India
Madhya Pradesh High Court · (2015) 04 MP CK 0088
Constitution of India, 1950 - Article 136, 14, 16, 226, 227Inter State Water Disputes Act, 1956 - Section 2(2), 5(6), 6(A)
High Courts20 Apr 2015Dismissed
Shri Vallabha Real Estate Pvt. Ltd. Vs Bank of India
Madhya Pradesh High Court · (2015) 04 MP CK 0087
Constitution of India, 1950 - Article 226, 227Limitation Act, 1963 - Section 24, 4, 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 24
High Courts20 Apr 2015Disposed off
All India Ayurvedic Teachers Association and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0079
Constitution of India, 1950 - Article 226
High Courts20 Apr 2015Disposed off
Meenakshi Shukla and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0075
Constitution of India, 1950 - Article 226
High Courts20 Apr 2015
Vijay and Others Vs Soneram and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0061
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts20 Apr 2015Allowed
Sugreev and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0058
Penal Code, 1860 (IPC) - Section 376