COURT ARCHIVE

Madhya Pradesh High Court judgments, 2015

1,069 judgments · page 20 of 54

High Courts15 May 2015Dismissed

Lata Bhargava Vs State of M.P.

Madhya Pradesh High Court · (2015) 3 MPHT 93

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 437, 439Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 3(1)Penal Code, 1860 (IPC) - Section 120-B, 406, 420

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High Courts15 May 2015Partly Allowed

Omprakash Chouhan and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 2 JLJ 344

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 294, 323, 324, 325, 34

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High Courts15 May 2015Dismissed

Parvej Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 05 MP CK 0004

Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 10, 3(2)

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High Courts14 May 2015

Manvendra Yadav Vs Survesh and Others

Madhya Pradesh High Court · (2015) 3 JLJ 53 : (2015) 3 MPJR 34

Criminal Procedure Code, 1973 (CrPC) - Section 125, 126(2), 482General Clauses Act, 1897 - Section 27

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High Courts14 May 2015Dismissed

Manish Agrawal Vs C.N. Rao and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0091

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10

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High Courts14 May 2015Dismissed

Manish Agrawal Vs Basant Keshav Pataskar and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0090

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10

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High Courts14 May 2015Dismissed

Kayum Mohd. and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0088

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2 (1)

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High Courts14 May 2015Dismissed

Manish Agrawal Vs C. Shrikarni and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0034

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10

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High Courts14 May 2015Dismissed

Manish Agrawal Vs Prabhanshu Ranjan Shukla and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0032

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10

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High Courts14 May 2015Allowed

Savitri Bai and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 05 MP CK 0031

Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 107, 109, 304-B, 306, 498-A

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High Courts14 May 2015Dismissed

Ranjeet Ahirwar Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0013

Constitution of India, 1950 - Article 226

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High Courts13 May 2015Allowed

Sukhwati Bai and Others Vs Kunwarlal and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0087

Limitation Act, 1963 - Section 5

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High Courts13 May 2015Dismissed

State of Madhya Pradesh Vs Shrimant Tukojirao Panwar

Madhya Pradesh High Court · (2015) 3 MPHT 359 : (2015) 3 MPLJ 705

Limitation Act, 1963 - Section 5Madhya Pradesh Land Revenue Code, 1959 - Section 57(3)

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High Courts13 May 2015Partly Allowed

Prateeksha Parmar Vs Board of Secondary Education

Madhya Pradesh High Court · (2015) 05 MP CK 0016

Constitution of India, 1950 - Article 226

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High Courts13 May 2015Disposed off

Little Angels Shiksha Samiti and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 3 JLJ 137

Commission for Protection of Child Rights Act, 2005 - Section 12, 14, 15, 17, 18Companies Act, 1956 - Section 25Constitution of India, 1950 - Article 142, 19(1)(g), 19(6), 226, 243ZD

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High Courts13 May 2015Allowed

Suresh Singh and Others Vs Gajendra Singh and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 201, 302, 304B, 498A

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High Courts13 May 2015Disposed off

Dwarika Prasad Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 05 MP CK 0008

Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh Land Revenue Code, 1959 - Section 162

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High Courts13 May 2015Dismissed

Meena Vs Sunil Singhai

Madhya Pradesh High Court · (2015) 05 MP CK 0007

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7

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High Courts13 May 2015Dismissed

Shiv Raj Sharma Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 05 MP CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 439, 439(2), 482Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 6Penal Code, 1860 (IPC) - Section 409, 420

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High Courts12 May 2015Dismissed

Mahesh Chand Gangil and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 3 MPLJ 179

Constitution of India, 1950 - Article 226

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